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Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 2 of 100

High Courts21 Dec 2021Disposed Of

Javed @ Jabba Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0074

Haryana Gauvansh Sanrakshan And Gausamyardhan Act, 2015 — Section 5, 13(2), 17Prevention Of Cruelty To Animals Act, 1960 — Section 11, 59, 60Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
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High Courts21 Dec 2021Allowed

Sunil Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0067

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 148, 149, 201, 307, 323, 325, 506
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High Courts20 Dec 2021Allowed

Pinki Agarwal Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0065

Hindu Minority And Guardianship Act, 1956 — Section 6, 13, 17Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 9
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High Courts20 Dec 2021Disposed Of

Himanshu Rajdai Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0064

Indian Penal Code, 1860 — Section 148, 149, 323, 341, 365Code Of Criminal Procedure, 1973 — Section 438, 438(2)
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High Courts20 Dec 2021Disposed Of

Rajbir Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0057

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 27Code Of Criminal Procedure, 1973 — Section 438, 438(2)
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High Courts20 Dec 2021Disposed Of

Manwa Rani Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0056

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438, 438(2)
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High Courts17 Dec 2021Disposed Of

Harsimran Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 12 P&H CK 0042

Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 438, 438(2)
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