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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 8 of 107

High Courts17 Dec 2020Allowed

Tarun Vs State Of Haryana.

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0318

Code Of Criminal Procedure, 1973 — Section 313, 439Protection Of Children From Sexual Offences Act, 2012 — Section 8, 10Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 75
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High Courts17 Dec 2020Allowed

Kunal Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0317

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts17 Dec 2020Allowed

Kailash Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0316

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 114, 147, 148, 149, 323, 324, 326, 341, 506
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High Courts17 Dec 2020Allowed

Ankush Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0315

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 188, 323, 324, 342, 427, 447, 452, 506, 511Arms Act, 1959 — Section 25, 54
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High Courts17 Dec 2020Allowed

Nadeem Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0314

Punjab Prohibition Of Cow Slaughter Act, 1955 — Section 3, 5, 8Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts17 Dec 2020Allowed

Kajal Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0313

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts17 Dec 2020Allowed

Rohit Vs State Of U.T., Chandigarh

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0312

Indian Penal Code, 1860 — Section 34, 341, 323, 325, 452, 506Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts17 Dec 2020Allowed

Payal And Others Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0311

Indian Penal Code, 1860 — Section 34, 120B, 376D, 384, 388, 389Immoral Traffic (Prevention) Act, 1956 — Section 3Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts17 Dec 2020Allowed

Pardeep Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0310

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 61
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High Courts17 Dec 2020Allowed

Anil Kumar @ Billi Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0307

Indian Penal Code, 1860 — Section 148, 149, 188, 307, 506Arms Act, 1959 — Section 25, 27, 54, 59Code Of Criminal Procedure, 1973 — Section 107, 151
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High Courts17 Dec 2020Allowed

Sarbjeet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0304

Indian Penal Code, 1860 — Section 399, 402, 411, 483Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts17 Dec 2020Allowed

Amit Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0301

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 379B, 395, 397, 412
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