High Courts21 Dec 2020Allowed
Chhindo Rani Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0350
Indian Penal Code, 1860 — Section 34, 380, 457Code Of Criminal Procedure, 1973 — Section 438, 438(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 6 of 107
High Courts21 Dec 2020Allowed
Rahul Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0349
Indian Penal Code, 1860 — Section 147, 149, 307, 323Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts21 Dec 2020Allowed
Hardeep Singh Sidhu @ Tony Sidhu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0348
Indian Penal Code, 1860 — Section 379, 411Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Dec 2020Allowed
Kamaljit Singh Alias Gola Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0347
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15Indian Penal Code, 1860 — Section 420, 465, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Dec 2020Allowed
Govinda Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0346
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 363, 366, 366A
High Courts21 Dec 2020
Samunder Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0345
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506
High Courts18 Dec 2020Dismissed
Sumit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0427
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 354Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12
High Courts18 Dec 2020Dismissed
Satbir Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0344
High Courts18 Dec 2020Dismissed
Rishpal Singh Gill Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0343
Constitution Of India, 1950 — Article 14, 16, 19, 21, 23, 38, 39, 43, 43A
High Courts18 Dec 2020
Savita Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0342
High Courts18 Dec 2020
Lovepreet Singh @ Babbu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0341
Indian Penal Code, 1860 — Section 363, 376, 354D, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts18 Dec 2020Allowed
Jarnail Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0340
High Courts18 Dec 2020Allowed
Asha Kalia And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0339
Indian Penal Code, 1860 — Section 148, 149, 323, 452, 427, 506
High Courts18 Dec 2020Allowed
Mandeep @ Mannu And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0338
Indian Penal Code, 1860 — Section 120B, 148, 149, 323, 324, 325, 326, 506
High Courts18 Dec 2020Allowed
Parvinder Singh @ Prince Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0337
Indian Penal Code, 1860 — Section 34, 379BNarcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21
High Courts18 Dec 2020Allowed
Mohd. Salman Khan Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0336
Indian Penal Code, 1860 — Section 302
High Courts18 Dec 2020Allowed
Jagjeet Singh @ Jeeta Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0335
Indian Penal Code, 1860 — Section 379B, 411
High Courts18 Dec 2020Allowed
Malkiat Kaur @ Keepo Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0334
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 22Arms Act, 1959— Section 25
High Courts18 Dec 2020Allowed
Sakandar Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0333
Mines And Minerals (Development And Regulation) Act, 1957 — Section 21Indian Penal Code, 1860 — Section 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Dec 2020Allowed
Saun Singh @ Jaswinder Singh @ Sonu Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0332
Indian Penal Code, 1860 — Section 34, 307Code Of Criminal Procedure, 1973 — Section 438(2)