High Courts21 Dec 2020Allowed
Vazir Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0370
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 29
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 5 of 107
High Courts21 Dec 2020Allowed
Dharam Singh @ Dharma & Anr. Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0369
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325
High Courts21 Dec 2020Allowed
Gurwali Singh Alias Kala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0368
Indian Penal Code, 1860 — Section 120B, 365, 376D, 354AProtection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts21 Dec 2020Disposed Of
Satish Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0367
Indian Penal Code, 1860 — Section 120B, 420, 467, 468
High Courts21 Dec 2020Allowed
Rozi Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0366
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 29, 61, 85
High Courts21 Dec 2020Disposed Of
Avneet Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0365
Indian Penal Code, 1860 — Section 34, 186, 307, 332, 353, 427, 506
High Courts21 Dec 2020Allowed
Paramjeet Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0364
Indian Penal Code, 1860 — Section 306
High Courts21 Dec 2020Disposed Of
Mandeep Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0363
Indian Penal Code, 1860 — Section 343, 376D, 363, 366A, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6, 16Code Of Criminal Procedure, 1973 — Section 164
High Courts21 Dec 2020Disposed Of
Jaspal Singh @ Pala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0362
Indian Penal Code, 1860 — Section 34, 148, 149, 120B, 201, 307, 336, 384, 427Arms Act, 1959 — Section 25, 27
High Courts21 Dec 2020
Sandeep @ Sanju Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0361
Code Of Criminal Procedure, 1973 — Section 438, 438(2), 439Indian Penal Code, 1860 — Section 34, 302
High Courts21 Dec 2020Dismissed
Poonam Mittal Vs Union Territory, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0360
Code Of Criminal Procedure, 1973 — Section 482
High Courts21 Dec 2020Allowed
Gurmail Singh @ Geli Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0359
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 29
High Courts21 Dec 2020Dismissed
Praveen Kotta Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0358
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 376
High Courts21 Dec 2020Dismissed
Aditya Chaudhary Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0357
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 376, 406, 498A, 506
High Courts21 Dec 2020Allowed
Gagandeep @ Gagan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0356
Indian Penal Code, 1860 — Section 34, 323, 324, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Dec 2020Allowed
Maninder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0355
Indian Penal Code, 1860 — Section 34, 323, 324, 452Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Dec 2020Allowed
Pardeep Alias Dhilla Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0354
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 323, 364Arms Act, 1959 — Section 25
High Courts21 Dec 2020Allowed
Gola Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0353
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 323, 324, 326
High Courts21 Dec 2020Allowed
Jeewan Kumar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0352
Indian Penal Code, 1860 — Section 354AScheduled Castes And Scheduled Tribes (Prevention Of Atrocicies) Act, 1989 — Section 3, 4
High Courts21 Dec 2020Allowed
Harender Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0351
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 323, 364Arms Act, 1959 — Section 25