High Courts16 Dec 2020Disposed Of
Safdar Ali @ Guddu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0282
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21C, 27A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 10 of 107
High Courts16 Dec 2020Allowed
Bhupinder Singh @ Bhinda Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0281
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
High Courts16 Dec 2020Dismissed
Hardeep Singh @ Raju @ Doctor Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0280
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15, 25
High Courts16 Dec 2020Allowed
Vashist Mishra And Another Vs State Of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0279
Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Dec 2020Allowed
Puneet Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0278
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts16 Dec 2020Disposed Of
Munni Ram Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0277
Code Of Criminal Procedure, 1973 — Section 173(2), 319, 438, 438(2)Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 419, 465, 468, 471, 506
High Courts16 Dec 2020Partly Allowed
Asghar Ali Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0276
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15, 25, 29
High Courts15 Dec 2020Dismissed
Akash Arora & Others Vs Krishan Kumar Arora
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0409
Evidence Act, 1872 — Section 116East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts15 Dec 2020Disposed Of
Satish Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0275
Haryana Panchayat Raj Act, 1994 — Section 51
High Courts15 Dec 2020
Shop India Bazar Through Its Partner Mr. Pratik Singh Vs Commissioner Of Customs & Anr.
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0274
High Courts15 Dec 2020Allowed
Veerpal Harsana And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0273
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 392, 397, 506
High Courts15 Dec 2020Allowed
Satinderjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0272
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Dec 2020Allowed
Lovepreet Singh @ Love Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0271
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B 201, 302, 307, 452Arms Act, 1959 — Section 25, 27, 54, 59
High Courts15 Dec 2020Allowed
Prem Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0270
Punjab Excise Act, 1914 — Section 61Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Dec 2020Allowed
Jasvir Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0269
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Dec 2020Allowed
Mandeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0268
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 382, 397, 458, 342, 427, 506
High Courts15 Dec 2020Allowed
Jagjit Singh @ Jajji Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0267
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 182, 201, 203, 302, 506Arms Act, 1959 — Section 25
High Courts15 Dec 2020Allowed
Paramjit Kaur @ Pammi Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0266
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 307, 325, 326, 458, 324, 323, 427
High Courts15 Dec 2020Allowed
Jaspreet Kaur @ Pettu Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0265
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 307, 325, 326, 458, 324, 323, 427
High Courts15 Dec 2020Allowed
Pritam Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0264
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420, 498A, 489B, 489C, 489D