High Courts16 Dec 2020Allowed
Atma Ram Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0435
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 18Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 9 of 107
High Courts16 Dec 2020Dismissed
Kamal Singh @ Kamaal Singh Vs Narcotics Control Bureau, Chandigarh
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0414
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 8, 18, 18(b), 27B, 27A, 29, 37(1)(b), 60, 61, 62Arms Act, 1959 — Section 25
High Courts16 Dec 2020
Balwinder Singh And Another Vs Ludhiana District Cooperative Milk Producers Union Limited
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0408
Punjab Co-operative Societies Act, 1961 — Section 3G(5), 6, 9, 11, 11(6), 12(5), 55 55(1), 55(2), 55(2)(a), 56(1)Code Of Civil Procedure, 1908 — Section 15, 16, 17, 18, 19, 20, 151, Order 14 Rule 2Micro, Small And Medium Enterprises Development Act, 2006 — Section 17, 18
High Courts16 Dec 2020Disposed Of
Rattan Kumar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0299
Constitution Of India, 1950 — Article 226
High Courts16 Dec 2020Disposed Of
Paramjit Singh Vs Punjab State Warehousing Corporation And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0298
Constitution Of India, 1950 — Article 226, 227
High Courts16 Dec 2020Disposed Of
Diploma Engineers Association Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0297
High Courts16 Dec 2020Disposed Of
Sanjay Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0296
High Courts16 Dec 2020Disposed Of
Anupartap Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0295
Constitution Of India, 1950 — Article 226, 227
High Courts16 Dec 2020Disposed Of
Jakar & Anr. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0294
Constitution Of India, 1950 — Article 21, 195, 226
High Courts16 Dec 2020Allowed
Mohinder Singh Vs Narcotic Control Bureau, Chandigarh
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0293
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 8, 18, 29, 60, 67
High Courts16 Dec 2020Allowed
Ajay Pal @ Ajay Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0292
Indian Penal Code, 1860 — Section 120B, 366, 366A, 376, 344, 509Protection Of Children from Sexual Offence Act, 2012 — Section 4, 6
High Courts16 Dec 2020Disposed Of
Krishna Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0291
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 324, 427, 452
High Courts16 Dec 2020Disposed Of
Ravi Gupta Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0290
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Trade Marks Act, 1999 — Section 103, 104
High Courts16 Dec 2020Allowed
Dampi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0289
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 13(1)(D)
High Courts16 Dec 2020Allowed
Sahil @ Sahil Rod Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0288
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 302, 307Arms Act, 1959 — Section 25
High Courts16 Dec 2020Allowed
Gurbhaj Singh @ Bhaj Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0287
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 302, 307, 324, 452, 427Arms Act, 1959 — Section 25, 27
High Courts16 Dec 2020Allowed
Sukhvir Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0286
Indian Penal Code, 1860 — Section 148, 149 323, 379, 427
High Courts16 Dec 2020Allowed
Surender Alias Happy @ Savinder Pal Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0285
Indian Penal Code, 1860 — Section 420, 406, 506
High Courts16 Dec 2020Allowed
Neelam Rani And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0284
Indian Penal Code, 1860 — Section 120B, 294, 420, 506Punjab Prevention Of Human Smuggling Act, 2013 — Section 13Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Dec 2020Allowed
Rohit Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0283
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21(c), 29