COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 105 of 107

High Courts09 Jan 2020Disposed Of

Carrier Air-Conditioning And Refrigeration Ltd. Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0159

Land Acquisition Act, 1894 — Section 4, 6National Highways Act, 1956 — Section 3A, 3D, 3G(1)Constitution Of India, 1950 — Article 14

High Courts09 Jan 2020Allowed

ICICI Bank Ltd. Vs Kusum Aggarwal

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0060

Indian Penal Code, 1860 — Section 499, 500Negotiable Instruments Act, 1881 — Section 138, 139

High Courts09 Jan 2020Allowed

Ramanpreet Kaur Vs State Of Punjab & Ors

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0059

High Courts09 Jan 2020Dismissed

Surinder Kaur Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0047

High Courts09 Jan 2020Disposed Of

Sandeep Kanwal Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0046

High Courts09 Jan 2020Allowed

Rampal Singh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0045

High Courts09 Jan 2020Allowed

Jagdev Singh Vs State Of Punjab & Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0031

High Courts09 Jan 2020Allowed

Randhir Singh Vs State Of Punjab & Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0030

High Courts09 Jan 2020Allowed

United India Insurance Co. Ltd. Vs Tila Kumari Giri & Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0023

Motor Vehicles Act, 1988 — Section 2(10), 2(19), 8(3), 8(4), 9(3), 14, 14(1), 14(2), 15

High Courts09 Jan 2020Allowed

Dr. Dharampal Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0022

Indian Penal Code, 1860 — Section 313, 376, 417, 493, 496Punjab Civil Services Rules, Volume II — Rule 9.15

High Courts09 Jan 2020Disposed Of

Malkeet Singh Vs State Of Punjab And Ors

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0020

Indian Penal Code, 1860 — Section 346Code Of Criminal Procedure, 1973 — Section 164

High Courts09 Jan 2020Dismissed

Waryam Singh Lambardar Through His Legal Heirs And Representatives Vs Gurbax Singh And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0015

Indian Contract Act, 1872 — Section 23, 24Transfer Of Property Act, 1882 — Section 48, 52Specific Relief Act, 1963 — Section 20

High Courts09 Jan 2020

Ujwal Handa And Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0014

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 420Punjab Prevention Of Human Smuggling Act, 2012 — Section 13

High Courts09 Jan 2020Dismissed

Tarsem Alias Semi Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0013

Indian Penal Code, 1860 — Section 147, 149, 186, 224, 225, 332, 353Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 27, 61, 85

High Courts09 Jan 2020Dismissed

Sanjay Vs S.N. Roy

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0007

High Courts08 Jan 2020Dismissed

Sudesh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0082

Haryana Panchayati Raj Act, 1994 — Section 117, 118, 121, 123Haryana Panchayati Raj Election Rules, 1994 — Rule 77, 79

High Courts08 Jan 2020Allowed

Super Oil Company Through Its Partner Vinay Kumar Vs Union Of India And Another

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0044

Customs Act, 1962 — Section 9A, 28(9), 112, 144

High Courts08 Jan 2020Dismissed

Sunita Kumari Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0043

High Courts08 Jan 2020Allowed

Raj Kumar Rohilla Vs Uttar Haryana Bijli Vitran Nigam And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0042

High Courts08 Jan 2020Dismissed

Mehar Chand And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0041