High Courts14 Jan 2020Disposed Of
Rajeev Kumar Goel Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0073
Arbitration And Conciliation Act, 199 — Section 11(6), 12, 12(5), 29A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 103 of 107
High Courts14 Jan 2020Disposed Of
Pritpal Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0072
Code Of Criminal Procedure, 1973 — Section 319
High Courts14 Jan 2020Dismissed
Paran Mudgil Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0071
Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts14 Jan 2020Allowed
Pal Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0070
Indian Penal Code, 1860 — Section 420
High Courts14 Jan 2020Allowed
Nitin Sharma Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0069
Indian Penal Code, 1860 — Section 306
High Courts14 Jan 2020Disposed Of
Nisha Thaper And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0068
High Courts14 Jan 2020Allowed
Mohammad Mohsin Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0067
Indian Penal Code, 1860 — Section 120B, 420
High Courts14 Jan 2020Allowed
Kishan Lal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0066
Indian Penal Code, 1860 — Section 392, 395Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts14 Jan 2020
Jaspal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0065
Indian Penal Code, 1860 — Section 120B, 148, 149, 216, 302, 392, 420Arms Act, 1959 — Section 25, 54, 59
High Courts14 Jan 2020Allowed
Rajo Devi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0050
High Courts14 Jan 2020Dismissed
Manjinder Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0027
Indian Penal Code, 1860 — Section 120B, 420
High Courts14 Jan 2020Dismissed
Kanwaljit Singh Walia Vs Gurcharan Kaur
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0026
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)
High Courts14 Jan 2020Dismissed
Jatinder Mohan Vs Amar Chand & Ors.
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0025
Specific Relief Act, 1963 — Section 16, 16(c)
High Courts13 Jan 2020Allowed
Ranjit Kaur Tiwana Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0221
High Courts13 Jan 2020Dismissed
Excise And Taxation Commissioner, Haryana Vs M/S Nivachem Pvt. Ltd. And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0105
Haryana Value Added Tax Act, 2003 — Section 3(b), 36
High Courts13 Jan 2020Dismissed
Commissioner Of Income Tax (Exemptions), Chandigarh Vs Brahmanand Shiksha Prasar Samiti
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0081
Income Tax Act, 1961 — Section 11, 12, 12AA, 12AA(4), 13(1)(c), 40A(3), 260A
High Courts13 Jan 2020Dismissed
Commissioner Of Income Tax (Exemptions), Chandigarh Vs M/S The Rural Education & Women Welfare Society, Sbs Nagar
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0080
Income Tax Act, 1961 — Section 10(23C)(vi), 12AA
High Courts13 Jan 2020Disposed Of
Gurcharan Singh Vs Sokhal Minerals Pvt. Ltd. And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0076
Code Of Civil Procedure, 1908 — Section 37, Order 37 Rule 3Indian Limitation Act, 1908 — Section 5Indian Limitation Act, 1963 — Section 5
High Courts13 Jan 2020Disposed Of
Muskan And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0064
High Courts13 Jan 2020Disposed Of
Mahavir Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0063
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226