High Courts15 Jan 2020Dismissed
Manish And Others Vs Lala Lajpat Rai University Of Veterinary And Animal Sciences, Hisar And Others.
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0103
Constitution Of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 102 of 107
High Courts15 Jan 2020Dismissed
Pargan Singh And Another Vs Dalip Singh And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0094
High Courts15 Jan 2020
Simranjeet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0090
High Courts15 Jan 2020Dismissed
Sajjan And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0089
Land Acquisition Act, 1894 — Section 3d, 28A, 18, 28A, 54Constitution Of India, 1950 — Article 226, 227
High Courts15 Jan 2020
Munita Kumari And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0088
High Courts15 Jan 2020Disposed Of
Mercedes Benz India Private Limited Vs Doha Bank Qsc And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0087
Recovery Of Debts And Bankruptcy Act, 1993 — Section 21
High Courts15 Jan 2020
Bhupinder Singh And Another Vs State Of U.T. Chandigarh And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0086
High Courts15 Jan 2020Dismissed
M/S Sanjivani Non Ferrous Trading Pvt. Ltd. Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0079
Haryana Value Added Tax Act, 2003 — Section 31, 31(2), 31(8), 36
High Courts15 Jan 2020Dismissed
M/S Indian Oil Corporation Ltd. Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0078
Haryana Value Added Tax Act, 2003 — Section 36Indian Limitation Act, 1963 — Section 5
High Courts15 Jan 2020Allowed
Dr. Rashmi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0049
High Courts15 Jan 2020Disposed Of
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0048
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15(b)Code of Criminal Procedure, 1973 — Section 313
High Courts14 Jan 2020Dismissed
Sarika Vs Dharam Pal And Ors.
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0201
Indian Penal Code, 1860 — Section 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 190, 313
High Courts14 Jan 2020Allowed
Om Parkash Saini Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0194
High Courts14 Jan 2020Dismissed
Samina Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0158
Indian Penal Code, 1860 — Section 201, 365, 376, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 173
High Courts14 Jan 2020Dismissed
Dilbagh Singh And Others Vs Harpal Singh Alias Harpal Singh Chela And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0117
Code Of Civil Procedure, 1908 — Order 21 Rule 32, Order 21 Rule 32(5)Constitution Of India, 1950 — Article 227
High Courts14 Jan 2020Partly Allowed
Savita Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0111
Land Acquisition Act, 1894 — Section 11, 18, 30
High Courts14 Jan 2020Disposed Of
Manjit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0095
High Courts14 Jan 2020Dismissed
Sumit Kumar Vs Punjab And Haryana High Court And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0084
Constitution Of India, 1950 — Article 311
High Courts14 Jan 2020Allowed
Sanjiv Kumar Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0077
High Courts14 Jan 2020Allowed
Satnam Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0074
Indian Penal Code, 1860 — Section 279, 304A, 337