High Courts17 Jan 2020Dismissed
Jatinder Singh And Ors Vs Kartar Singh And Ors
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0153
Code Of Civil Procedure, 1908 — Section 115Specific Relief Act, 1963 — Section 3, 6, 6(3)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 101 of 107
High Courts17 Jan 2020Dismissed
Mohan Vikram Singh Vs Raj Singh And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0112
Negotiable Instruments Act, 1881 — Section 138Indian Contract Act, 1872 — Section 23Indian Penal Code, 1860 — Section 376
High Courts17 Jan 2020Disposed Of
Major Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0102
High Courts17 Jan 2020Disposed Of
Jaspreet Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0101
High Courts17 Jan 2020Disposed Of
Geeta Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0100
High Courts17 Jan 2020Disposed Of
Bharti And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0099
High Courts16 Jan 2020Dismissed
Anurag Verma Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0151
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379, 420, 427, 447, 511
High Courts16 Jan 2020Allowed
Raksha Devi Vs Punjab State Power Corporation Ltd. And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0106
High Courts16 Jan 2020Allowed
Santosh Kaur & Others Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0104
High Courts16 Jan 2020Dismissed
Anup Singh Vs Sardar Joginder Singh
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0096
Negotiable Instruments Act, 1881 — Section 138, 138(c), 142, 142(b)Indian Penal Code, 1860 — Section 420
High Courts16 Jan 2020Allowed
Suresh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0093
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(b), 5AIndian Penal Code, 1860 — Section 147, 149, 323Prisons Act, 1894 — Section 2(aa), 3, 4, 5A, 42A
High Courts16 Jan 2020Disposed Of
Balbir Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0092
High Courts16 Jan 2020Allowed
Anil Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0091
High Courts16 Jan 2020Dismissed
Bal Kishan Through Lrs Vs Commissioner, Rohtak And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0085
High Courts16 Jan 2020Disposed Of
M/S Subhash Engineering And Others Vs M/S Ssle India And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0075
Code Of Civil Procedure, 1908 — Order 9 Rule 7
High Courts15 Jan 2020Allowed
Zora Singh Vs P.R.T.C., Patiala Through Its Chairman And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0220
High Courts15 Jan 2020Disposed Of
Bhim Singh Vs Sandeep Kumar And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0190
Specific Relief Act, 1963 — Section 19
High Courts15 Jan 2020Dismissed
Navneet Lakhan Pal And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0152
Code Of Criminal Procedure, 1973 — Section 41A, 482Indian Penal Code, 1860 — Section 323, 384, 389, 427, 506
High Courts15 Jan 2020Allowed
Sumesh Chadha Vs Yogesh Jain
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0113
Negotiable Instruments Act, 1881 — Section 138Limitation Act, 1963 — Section 18
High Courts15 Jan 2020Dismissed
Dev Raj Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0107