High Courts21 Jan 2020
Anil Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0125
Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 302, 303, 323, 324
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 100 of 107
High Courts21 Jan 2020Allowed
Ram Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0118
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 341, 506Code Of Civil Procedure, 1908 — Order 39 Rule 2(A)
High Courts21 Jan 2020Disposed Of
Satwinder Kaur Vs Gurdeep Singh
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0116
Negotiable Instruments Act, 1881 — Section 138Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227
High Courts20 Jan 2020Dismissed
Rajesh Devi Vs Satbir
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0198
Negotiable Instruments Act, 1881 — Section 138Limitation Act, 1963 — Section 18
High Courts20 Jan 2020Dismissed
Sahab Singh Vs Gurwant Singh And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0197
Code Of Criminal Procedure, 1973 — Section 378(4)Indian Penal Code, 1860 — Section 34, 323, 452, 354, 506
High Courts20 Jan 2020Dismissed
Commissioner Of Income Tax (Exemptions), Chandigarh Vs M/S Mandir Shree Mahakali Sabha Mandir Complex
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0149
Income Tax Act, 1961 — Section 11, 12, 12A, 12AA, 12AA(3), 60, 61, 62, 63
High Courts20 Jan 2020Dismissed
Commissioner Of Income Tax (Exemptions), Chandigarh Vs M/S Sanatan Dharam Educational Charitable Society
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0148
Income Tax Act, 1961 — Section 11, 12AA, 12AA(3), 12A(a)(1), 12A(aa)(1), 12A(ab)(1)
High Courts20 Jan 2020Dismissed
Commissioner Of Income Tax (Exemptions), Chandigarh Vs M/S Shri Panchayati Gaushala Society
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0147
Income Tax Act, 1961 — Section 11, 12, 12A, 12AA, 12AA(1), 12AA(1)(a), 80G, 80G(5), 80G(5)(vi)
High Courts20 Jan 2020Dismissed
Commissioner Of Income Tax (Exemptions), Chandigarh Vs M/S Markandeshwar Educational Society
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0146
Income Tax Act, 1961 — Section 10(23C), 10(23C)(iiiad), 11(23C)(iii), 12(23C)(iiiad)
High Courts20 Jan 2020Disposed Of
Amritpal Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0145
Constitution Of India, 1950 — Article 14
High Courts20 Jan 2020Allowed
Sushila Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0124
Code Of Criminal Procedure, 1973 — Section 319, 439Indian Penal Code, 1860 — Section 34, 304B, 498A
High Courts20 Jan 2020Disposed Of
Sonia And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0123
High Courts20 Jan 2020Disposed Of
Laxmi And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0122
High Courts20 Jan 2020Allowed
Hc Bagga Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0121
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 58(1)(a), 58(1)(c)Code Of Criminal Procedure, 1973 — Section 464
High Courts20 Jan 2020Disposed Of
Bahadur Ram Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0120
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 22Punjab Excise Act, 1914 — Section 61
High Courts20 Jan 2020Allowed
Ajit Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0119
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406, 420
High Courts20 Jan 2020Dismissed
Raghbir Singh Vs Shashi Bala
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0115
High Courts17 Jan 2020Dismissed
Kirpal Singh And Another Vs Amrik Singh
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0165
Code Of Civil Procedure, 1908 — Section 9
High Courts17 Jan 2020Dismissed
Arun Kumar Sharma Vs Kamal Sharma And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0164
Evidence Act, 1872 — Section 47, 67, 73
High Courts17 Jan 2020Dismissed
Gopal Singh (Deceased) Through Lrs Vs Chajju Ram And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0163
Code Of Civil Procedure, 1908 — Section 9