COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 99 of 107

High Courts21 Jan 2020Allowed

Jiwan Kumar Vs Principal Commissioner Of Income Tax, Bathinda And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0214

Income Tax Act, 1961 — Section 132, 132A, 132(B), 132B(4), 132(6), 139(1), 140A, 143(1), 199, 153A, 206C, 244, 244A, 244A(b), 263Constitution Of India, 1950 — Article 300A

High Courts21 Jan 2020Dismissed

Soran Lal Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0204

Constitution Of India, 1950 — Article 142

High Courts21 Jan 2020Allowed

Milkha Singh Vs Deputy Registrar, Co-Operative Societies, Hisar And Ot

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0150

Haryana Co-operative Societies Act, 1894 — Section 102, 102(2)(c), 103(4), 114, 115, 116Constitution Of India, 1950 — Article 226

High Courts21 Jan 2020Dismissed

Devi Ram Vs Balbir And Another

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0143

High Courts21 Jan 2020

Shabnam And Another Vs State Of U.T., Chandigarh And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0142

High Courts21 Jan 2020Allowed

Sandeep Kumar Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0141

Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 4(1)(a)(b)(2), 6, 7Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 27

High Courts21 Jan 2020Disposed Of

Samanjeet Kaur And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0140

High Courts21 Jan 2020Disposed Of

Rakhi And Another State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0139

High Courts21 Jan 2020Disposed Of

Pooja Rani And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0138

High Courts21 Jan 2020

Pawandeep Kaur And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0137

High Courts21 Jan 2020Dismissed

Palwinder Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0136

Indian Penal Code, 1860 — Section 406, 420

High Courts21 Jan 2020

Neetu And Another Vs Union Territory, Chandigarh And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0135

High Courts21 Jan 2020Dismissed

Narender Kaur Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0134

High Courts21 Jan 2020Disposed Of

Lovejeet Singh And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0133

High Courts21 Jan 2020Allowed

Jaswant Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0132

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 25, 29, 50, 61

High Courts21 Jan 2020Allowed

Dina Nath Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0131

Code Of Criminal Procedure, 1973 — Section 438(2) Indian Penal Code, 1860 — Section 34, 306, 328, 343, 347, 348, 406, 420, 506

High Courts21 Jan 2020Allowed

Deepak Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0130

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 186, 189, 307, 320, 332, 333, 353

High Courts21 Jan 2020Disposed Of

Daljit Kaur And Another Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0129

High Courts21 Jan 2020Disposed Of

Baljeet Kaur And Another Vs State Of Punjab And Others Vs

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0127

High Courts21 Jan 2020Dismissed

Arti Devi Sanyal Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0126