High Courts13 Jan 2020
Jatun Bibi And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0062
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 104 of 107
High Courts13 Jan 2020Dismissed
Gurmit Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0061
High Courts13 Jan 2020Allowed
Rajinder Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0033
High Courts13 Jan 2020Dismissed
Naresh Kumar Nasa Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0017
Indian Penal Code, 1860 — Section 34, 306
High Courts13 Jan 2020Disposed Of
Naveen Shegal Vs Central Bureau Of Investigation, Chandigarh
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0016
Code Of Criminal Procedure, 1973 — Section 161, 311
High Courts10 Jan 2020Dismissed
Sheela Sehgal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0203
Haryana Municipal Act, 1973 — Section 21Haryana Municipal Election Rules, 1978 — Rule 72A
High Courts10 Jan 2020Disposed Of
Amit Kataria And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0114
High Courts10 Jan 2020Disposed Of
Ram Kaur Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0083
Land Acquisition Act, 1894 — Section 4, 4(1), 6, 18, 25Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts10 Jan 2020Dismissed
Jatinder Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0058
Constitution Of India, 1950 — Article 14
High Courts10 Jan 2020Disposed Of
Taro And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0056
Land Acquisition Act, 1894 — Section 18, 28AConstitution Of India, 1950 — Article 226, 227
High Courts10 Jan 2020Disposed Of
Shilpa Rani And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0055
High Courts10 Jan 2020Disposed Of
Pooja And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0054
High Courts10 Jan 2020
Pawanpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0053
High Courts10 Jan 2020Disposed Of
Muskan Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0052
Indian Penal Code, 1860 — Section 363, 366A
High Courts10 Jan 2020Allowed
Mohd. Shehbaz Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0051
Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 50
High Courts10 Jan 2020Dismissed
Landbase India Limited Through Mr. A. Anand Rao Vs State Of Haryana Through Additional Chief
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0034
Haryana Development And Regulations Of Urban Areas Act, 1975 — Section 2(c), 2(o), 3Punjab Scheduled Roads And Controlled Areas (Restriction Of Unregulated Development) Act, 1963 — Section 7, 4(1), 8Punjab Scheduled Roads and Controlled Areas (Restriction Of Unregulated Development) Rules, 1965 — Section 26D, 26E
High Courts10 Jan 2020Allowed
Satish Kumar @ Shrey Vs Central Board Of Secondary Education And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0024
High Courts10 Jan 2020Dismissed
Sonia Papneja And Others Vs Registrar General, Punjab And Haryana High Court And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0021
Haryana Subordinate Courts Establishment (Recruitment And General Conditions Of Service) Rules, 1997 — Rule 10(3), 10
High Courts10 Jan 2020Disposed Of
Sukhdev Singh And Others Vs National Highway Authority Of India And Another
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0019
National Highways Act, 1956 — Section 3A, 3G(5), 3G(6), 3G(1)(5), 3G(7)(a), 3G(7)(b), 3G(7)(c), 3G(7)(d)Land Acquisition Act, 1894 — Section 23Constitution Of India, 1950 — Article 226, 227
High Courts10 Jan 2020Disposed Of
Jaspreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 01 P&H CK 0008