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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 99 of 150

High Courts17 May 2018Allowed

Kuldip Singh and another Vs Gurjit Singh

Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0080

Specific Relief Act, 1963 — Section 28Code of Civil Procedure, 1908 — Section 151, 152, 153Constitution of India, 1950 — Article 227
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High Courts17 May 2018Disposed off

Mohar Singh Vs Pawan Kumar

Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0076

Specific Relief Act, 1963 — Section 13Contract Act, 1872 — Section 10, 23Transfer of Property Act, 1882 — Section 43
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High Courts16 May 2018Dismissed

State of Haryana Vs Surender Singh and others

Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0071

Indian Penal Code, 1860 — Section 218Code of Criminal Procedure, 1973 — Section 313Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
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High Courts15 May 2018

Madan Lal Vs Savita & ors

Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0068

Indian Penal Code, 1860 — Section 279, 304A, 337Motor Vehicles Act, 1988 — Section 6(1), 18, 139, 161, 163, 166
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