High Courts08 May 2018Allowed
Kuldeep Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0039
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 101 of 150
High Courts08 May 2018
Bourn Hall International India Pvt. Ltd Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0038
Conception and Pre-Natal Diagnostic Techniques, (Prohibition of Sex Selection) Act, 1994 — Section 20(2), 21Pre Conception and Pre Natal Diagnostic Techniques, (Prohibition of Sex Selection) Rules, 1996 — Rule 19A(2)(a)Constitution of India, 1950 — Article 226, 227
High Courts08 May 2018Dismissed
Chand Singh Vs Rajinder Singh and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0037
Motor Vehicles Act, 1988 — Section 166Code of Criminal Procedure, 1973 — Section 166, 173
High Courts08 May 2018Dismissed
Anish Aggarwal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0036
Constitution of India, 1950 — Article 14, 19, 226, 227
High Courts08 May 2018Dismissed
Jasbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0035
Code of Criminal Procedure, 1973 — Section 311Indian Penal Code, 1860 — Section 120B, 380, 420, 465, 467, 471
High Courts08 May 2018Allowed
Jaswant Singh Laddi and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0034
Indian Penal Code, 1860 — Section 34, 323, 326, 452, 506Code of Criminal Procedure, 1973 — Section 313
High Courts07 May 2018Dismissed
Excise and Taxation Commissioner Vs M/s Krishna Auto Industries
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0033
Haryana Value Added Tax Act, 2003 — Section 14(6), 36, 61(2)(d)(iii), 62(2)(d)(ii)
High Courts07 May 2018Allowed
Surinder Singh @ Chinda Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0032
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2(xv), 2(xviii), 15, 61, 85
High Courts07 May 2018Disposed off
Sukhjinder Kaur and others Vs Tarlochan Singh and ors
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0031
High Courts07 May 2018Dismissed
Kuldeep Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0030
Haryana Chowkidara (Watchman) Rules, 2011 — Rule 3, 4
High Courts07 May 2018Dismissed
Mandeep Kaur Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0029
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 380, 379, 406, 420, 457, 467, 468, 471Hindu Marriage Act, 1955 — 13B, 13
High Courts07 May 2018partly Allowed
Pratibha and others Vs Shishpal Tomar and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0028
Motor Vehicles Act, 1988 — Section 166
High Courts07 May 2018Dismissed
Sukhbir Vs Davender Warden
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0027
Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 307, 302, 323, 506
High Courts04 May 2018Allowed
Nazma Khatoon and others Vs Rameshwar Kumar and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0026
Indian Penal Code, 1860 — Section 279, 304ACode of Criminal Procedure, 1973 — Section 161
High Courts04 May 2018Dismissed
National Insurance Company Limited Vs Kashmir Kaur and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0025
Central Motor Vehicle Rules, 1989 — Rule 3
High Courts04 May 2018Allowed
Ashish Bansal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0023
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 160
High Courts03 May 2018Allowed
Baldev Singh Vs Jaimal Singh and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0022
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts03 May 2018Allowed
Gurnam Singh Vs Gurdial Singh and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0021
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts03 May 2018Allowed
Baldev Singh Vs Gurdial Singh and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0020
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts03 May 2018Allowed
Dharambir Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0019
Haryana Good Conduct Prisoners (Temporary Release) Amended Act, 2013 — Section 2(aa)(iv)Prisons Act, 1894 — Section 42