High Courts03 May 2018Disposed off
Jasvir Chaudhary Vs Chandigarh Housing Board and another
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0018
Legal Services Authorities Act, 1987 — Section 22(C )
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 102 of 150
High Courts03 May 2018
Maha Singh and another Vs Meena and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0017
Motor Vehicles Act, 1988 — Section 149(2)(a)(i)(a), 166
High Courts02 May 2018Disposed off
Inderjit Kaur Vs Sh. Kuljeet Singh Shan and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0016
Code of Civil Procedure, 1908 — Section 151Indian Penal Code, 1860 — Section 120B, 306, 420, 467, 468, 471, 511, Order 26 Rule 12(2)
High Courts02 May 2018Disposed off
Harjinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0015
Indian Penal Code, 1860 — Section 120B, 201, 409, 420, 467, 468, 471Code of Criminal Procedure, 1973 — Section 438
High Courts02 May 2018Dismissed
Chaturbhuj Vs State of Haryana & Anr
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0014
Indian Penal Code, 1860 — Section 120B, 406, 420Code of Criminal Procedure, 1973 — Section 482
High Courts02 May 2018Dismissed
Manju Kapoor Vs State of Punjab & Ors State of Punjab & Ors
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0013
Indian Penal Code, 1860 — Section 406, 420Land Acquisition Act, 1894 — Section 6
High Courts02 May 2018Disposed off
Kiran Rani & ors Vs Kulwant Singh & anr
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0012
Motor Vehicles Act, 1988 — Section 163, 163A
High Courts02 May 2018Allowed
Gurcharan @ Charan Singh and others Vs Gurdev Singh and another
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0010
Indian Penal Code, 1860 — Section 148, 149, 382, 457, 506Scheduled Caste and Scheduled Tribes (Prevention of Atrocities), Act, 1989 — Section 3(1)(V)(X)(XV)Punjab Village Common Lands Act, 1961 — Section 7
High Courts02 May 2018Dismissed
Rupinder Singh Vs State of Punjab & others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0009
High Courts02 May 2018Allowed
Haryana Urban Development Authority, Panchkula Vs Braham Bhushan and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0008
Haryana Urban Development Authority Act, 1977 — Section 17, 17(2), 17(3), 17(4), 50Code Of Civil Procedure, 1908 — Section 9
High Courts01 May 2018Disposed off
SEL Manufacturing Company Ltd. & Anr Vs Union of India & Ors
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0007
Insolvency and Bankruptcy Code, 2016 — Section 3(12), 7, 16, 60, 61, 238Banking Regulation Act, 1949 — Section 35AAConstitution of India, 1950 — Article 226, 32
High Courts01 May 2018Dismissed
Rajwant Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0006
Code of Criminal Procedure, 1973 — Section 34, 173(8), 302, 312, 316, 482
High Courts01 May 2018Dismissed
Harmeet Singh Vs Dhian Singh and another
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0005
Code of Criminal Procedure, 1973 — Section 195(1)(b), 340
High Courts01 May 2018Allowed
State of Haryana Vs Sucha Singh and others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0001
Land Acquisition Act, 1894 — Section 4, 18, 54
High Courts30 Apr 2018Disposed Off
Oriental Insurance Company Limited Vs Sona Devi & Ors.
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 104
High Courts30 Apr 2018Disposed Off
Swaraj Engines Ltd. Vs Regional Provident Fund Commissioner And Others
Punjab And Haryana At Chandigarh · (2018) LLR 688
Employees' Provident Funds Act, 1952 — Section 7Q, 14B
High Courts30 Apr 2018Allowed
Dayal Chand Vs Punjab State Warehousing Corporation, Punjab, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2018) 190 PunLR 672
Code Of Criminal Procedure, 1973 — Section 427, 482Negotiable Instruments Act, 1881 — Section 138
High Courts30 Apr 2018Dismissed
Mohinder Singh Vs Santokh Singh And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 431
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 23 Rule 1, Order 23 Rule 2, Order 23 Rule 3, Order 23 Rule 4, Order 23 Rule 5, Order 23 Rule 6, Order 23 Rule 7, Order 23 Rule 8, Order 23 Rule 8, Order 23 Rule 9, Order 23 Rule 10, Order 23 Rule 11, Order 23 Rule 12, Order 23 Rule 13, Order 23 Rule 14
High Courts30 Apr 2018Dismissed
Harwinder Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0450
Indian Penal Code, 1860 — Section 34, 323, 324, 326, 452
High Courts30 Apr 2018Allowed
Ranjit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0449
Indian Penal Code, 1860 — Section 160, 186, 353