High Courts27 Apr 2018Allowed
Purujit Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0309
Land Acquisition Act, 1894 — Section 4, 17, 18, 54
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 104 of 150
High Courts27 Apr 2018Dismissed
Rakesh Gupta Vs Commissioner of Income Tax, Panchkula and another
Punjab And Haryana At Chandigarh · 2018 (405) ITR 213 : 2018 (303) CTR(HC) 670
Income Tax Act, 1961 — Section 143(3), 147, 148
High Courts27 Apr 2018Dismissed
Greater Mohali Area Development Authority Vs Deputy Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0307
Income Tax Act, 1961 — Section 143(3), 147, 148
High Courts27 Apr 2018Dismissed
M/s Osho Forge Ltd Vs Commissioner of Income Tax Central, Ludhiana and another
Punjab And Haryana At Chandigarh · 2018 (303) CTR(HC) 832
Income Tax Act, 1961 — Section 143(3), 153A, 153D
High Courts26 Apr 2018Disposed Off
Bhawanjit Singh Vs National Highway Authority Of India & Others
Punjab And Haryana At Chandigarh · (2018) 190 PunLR 706
Naitonal Highways Act, 1956 — Section 3A, 3C, 3D, 3(G), 3(H), 3H(3), 3H(4)Land Acquisition Act, 1894 — Section 4, 5A, 6, 11, 16Constitution Of India, 1950 — Article 226
High Courts26 Apr 2018Disposed Off
Dilawar Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0513
Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 25, 320, 397, 482Arms Act, 1959 — Section 25
High Courts26 Apr 2018Dismissed
Daler Singh Vs Bhajan Ram And Others
Punjab And Haryana At Chandigarh · (2018) 2 RCR(Cri) 989
Indian Penal Code, 1860 — Section 34, 149, 148, 323, 324, 342, 506Code Of Criminal Procedure, 1973 — Section 378(4)Limitation Act, 1963 — Section 3, 5
High Courts26 Apr 2018Allowed
Seema Vs Harbir Singh And Others
Punjab And Haryana At Chandigarh · (2018) 190 PunLR 655
High Courts26 Apr 2018Disposed off
Maninder Singh Aulakh alias Bittoo Aulakh Vs Gurnam Singh, Deputy Director
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0432
Code of Criminal Procedure, 1973 — Section 439Prevention of Money-Laundering (PML) Act, 2002 — Section 3, 4, 45
High Courts26 Apr 2018Dismissed
Shriram General Insurance Co. Ltd. Vs Pinki And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0431
High Courts26 Apr 2018Dismissed
Tejbir Rathi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0430
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts26 Apr 2018Dismissed
Haryana State Industrial Development Corporation Ltd. Vs Ravi Kant Arya And Another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0429
High Courts26 Apr 2018Dismissed
Karanjeet Singh Vs Amarpreet Singh
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 71
Code of Civil Procedure, 1908 — Order 18 Rule 3
High Courts26 Apr 2018Disposed off
Jaswant Singh Vs Asthan Dera Udassian And Another
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0427
Indian Trust Act, 1882 — Section 3, 4(ibid)a, 34Constitution of India, 1950 — Article 227
High Courts26 Apr 2018Dismissed
Virender @ Dhillu Vs State of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0426
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(b), 3(1)(c)Constitution of India, 1950 — Article 14, 226, 227
High Courts26 Apr 2018Dismissed
Polu Ram Vs State of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0425
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(d)Indian Penal Code, 1860 — Section 302Haryana Good Conduct Prisoners (Temporary Release) Rules, 2007 — Rule 8
High Courts26 Apr 2018Allowed
Zarina Alam Vs Dakshin Haryana Bijli Vitran Nigam, Gurgaon
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0424
Electricity Act, 2003 — Section 135, 151Indian Penal Code, 1860 — Section 379
High Courts26 Apr 2018Dismissed
Shad Anwar And Another Vs State of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0423
Haryana Development and Regulation of Urban Areas Act, 1975 — Section 9AConstitution of India, 1950 — Article 12, 226, 227
High Courts26 Apr 2018Disposed off
Mahinder Kaur And Others Vs Jatinder Singh And Others
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0422
High Courts26 Apr 2018Dismissed
Sanjay Gulati Vs Harsh Lata
Punjab And Haryana At Chandigarh · (2018) 04 P&H CK 0305
Protection of Women from Domestic Violence Act, 2005 — Section 3, 12, 18/, 19, 20, 26, 29, 36Indian Penal Code, 1860 — Section 34, 406, 498ACode of Criminal Procedure, 1973 — Section 125, 127