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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 98 of 150

High Courts29 May 2018

Kamla Vs Ram Kumar And Others

Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0098

Hindu Succession Act, 1956 — Section 6Indian Succession Act, 1925 — Section 63(c), 68Code of Civil Procedure, 1908 — Section 97(1), 100, Order 6 Rule 4, Order 41 Rule 27, Order 42 Rule 1
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High Courts28 May 2018Allowed

Bhura @ Rashid Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 3 RCR(Cri) 843

Indian Penal Code, 1860 — Section 34, 366, 366A, 375, 376, 376DProtection Of Children from Sexual Offence Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 164, 313
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High Courts28 May 2018Dismissed

Pargat Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0095

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 467, 471
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High Courts19 May 2018Dismissed

Sikander Singh Rinku Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0087

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 50, 52, 57, 61, 85Code of Criminal Procedure, 1973 — Section 207, 313
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