High Courts30 May 2018Dismissed
Ranjit Singh @ Rana Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0119
Indian Penal Code, 1860 — Section 34, 120B, 302, 304Arms Act, 1959 — Section 25, 27, 54, 59
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 97 of 150
High Courts30 May 2018
Puneet Goel And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0118
Haryana Protection of Interest of Depositors in Financial Establishment Act, 2013 — Section 3Income Tax Act, 1961 — Section 269SSNegotiable Instruments Act, 1881 — Section 138
High Courts29 May 2018Dismissed
Aadish Aggarwal And Another Vs Brijeshwar Swaroop And Another
Punjab And Haryana At Chandigarh · (2018) 4 CivCC 295
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17, Order 47 Rule 1
High Courts29 May 2018Dismissed
State Of Haryana And Others Vs Nathu Singh
Punjab And Haryana At Chandigarh · (2018) 3 SCT 596
Administrative Tribunals Act, 1985 — Section 21Constitution Of India, 1950 — Article 309
High Courts29 May 2018Dismissed
Jagga Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0117
Narcotic Drugs & Psychotropic Substances Act, 1985 — Section 21, 42, 42(1), 42(2), 43
High Courts29 May 2018Dismissed
Faridabad Complex Administration Vs Ram Chand (since deceased) through LRs And Others
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 328
Haryana Public Premises Act, 1972 — Section 4Punjab Village Common Lands (Regulation and Development) Act, 1961 — Section 2(g)(i) to (ix), 2(g), 4(1)(2), 4(3)(ii), 2(g)(viii), 13, 13(a), 13(b), 51Haryana Municipal Act, 1973 — Section 52
High Courts29 May 2018Allowed
Deepak @ Bittu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0115
Code of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 148, 149, 188, 307, 323Arms Act, 1959 — Section 25, 54, 59
High Courts29 May 2018Dismissed
Jasbir Singh And Others Vs tate Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0114
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 186, 353, 447, 427, 511, 506Code of Criminal Procedure, 1973 — Section 173, 482
High Courts29 May 2018Allowed
Gurpreet Singh @ Gopa Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0113
Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 379B, 427, 399, 39Arms Act, 1959 — Section 25
High Courts29 May 2018Dismissed
Reena Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 362 : (2018) 191 PunLR 570
Haryana Municipal Act, 1973 — Section 9(3)(ii), 13, 21Constitution of India, 1950 — Article 226
High Courts29 May 2018Dismissed
Udai Bhan Vs Pushpa Devi And Others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0111
Motor Vehicles Act, 1988 — Section 166
High Courts29 May 2018Dismissed
Tata AIG General Insurance Company Limited Vs Santosh And Others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0110
Motor Vehicles Act, 1988 — Section 3, 166
High Courts29 May 2018Partly Allowed
Santosh And Others Vs Pappu Ram And Others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0109
Motor Vehicles Act, 1988 — Section 166
High Courts29 May 2018Allowed
Ram Niwas And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0108
Indian Penal Code, 1860 — Section 34, 109, 149, 189, 302, 309, 323, 325, 380, 411, 454Code of Criminal Procedure, 1973 — Section 107, 145, 146, 150, 482Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3
High Courts29 May 2018Dismissed
Balram Vs Jitender Singh Chauhan
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0107
Indian Penal Code, 1860 — Section 499, 500Code of Criminal Procedure, 1973 — Section 202
High Courts29 May 2018Partly Allowed
Mahabir Singh And Another Vs Sarwan Kumar
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0106
Specific Relief Act, 1963 — Section 20
High Courts29 May 2018Allowed
Rakesh Kumar Alias Kalu And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0105
Indian Penal Code, 1860 — Section 34, 326, 324, 341, 323, 427
High Courts29 May 2018Allowed
Harjinder Singh @ Jinda Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0101
High Courts29 May 2018Disposed off
Kavita And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0100
Indian Penal Code, 1860 — Section 494, 497
High Courts29 May 2018Disposed off
Ruchika And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0099
Constitution of India, 1950 — Article 21