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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 95 of 150

High Courts01 Jun 2018Dismissed

Prabh Singh @ Harry & Anr Vs State of Punjab

Punjab And Haryana At Chandigarh · 2018 (4) CriCC 297 : 2019 (1) RCR(Cri) 133

Code of Criminal Procedure, 1973 — Section 2(o), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — 22, 27A , 29 , 37, 42, 42(2), 50Indian Evidence Act, 1872 — Section 125
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High Courts31 May 2018Dismissed

Biaso Devi Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0143

Indian Penal Code, 1860 — Section 120B, 193, 196, 417, 420, 465, 467, 468, 471Code of Criminal Procedure, 1973 — Section 293, 482
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High Courts31 May 2018Disposed off

Vishavjeet And Ors Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0142

Indian Penal Code, 1860 — Section 34, 341, 392, 394Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 15(1)(g)
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High Courts31 May 2018

Court On Its Own Motion Vs Manish Vashishth And Another

Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0141

Code of Criminal Procedure, 1973 — Section 197, 407Contempt of Courts Act, 1971 — Section 2(c), 2(c)(i), 10, 15(2), 15(1), 17, 17(2)(a), 17(2)(b)Indian Penal Code, 1860 — Section 34, 186, 192, 193, 307, 323, 332, 352, 353, 405, 436, 464, 465, 468, 500, 501, 502
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High Courts31 May 2018Dismissed

Randhir Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 05 P&H CK 0140

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 201, 302, 406, 420
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