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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 94 of 150

High Courts01 Jun 2018Dismissed

Manish Badhana Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2018) 06 P&H CK 0034

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 307, 323, 325, 341, 379B, 427, 506
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High Courts01 Jun 2018Dismissed

Mina Johl Vs Ajay Pal Johl

Punjab And Haryana At Chandigarh · (2018) 4 CriCC 544 : (2018) 4 CivCC 763 : (2018) 3 RCR(Cri) 938 : (2019) 1 DMC 148

Code of Criminal Procedure, 1973 — Section 125(1)(c), 125, 401, 482, 488Muslim Women (Protection of Rights on Divorce) Act 1986 — Section 3(1)(b)Hindu Adoptions and Maintenance Act, 1956 — Section 20(3)
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High Courts01 Jun 2018Dismissed

Rabinder Kaur Vs Gurmit Singh

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 274

Guardians and Wards Act, 1890 — Section 25Protection of Women from Domestic Violence Act, 2005 — Section 12Hindu Marriage Act, 1955 — Section 13, 24
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High Courts01 Jun 2018Dismissed

Kanwaljit Kaur Vs Jagjit Kumar

Punjab And Haryana At Chandigarh · (2018) 06 P&H CK 0030

Transfer of Property Act, 1882 — Section 106Transfer of Property Act 1882 — Section 13(1)East Punjab Urban Rent Restriction Act, 1949 — Section 13
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High Courts01 Jun 2018Dismissed

Arvinder Singh @ Ghoga Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 06 P&H CK 0016

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 121, 121A, 122, 153AUnlawful Activities (Prevention) Act, 1967 — Section Unlawful Activities (Prevention) Act, 1967 — Section 10, 13M
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