High Courts05 Jul 2018Dismissed
Harpal Singh Vs Jagseer Singh And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0063
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 89 of 150
High Courts04 Jul 2018Dismissed
Sukhbir And Others Vs Karambir And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0334
High Courts04 Jul 2018Dismissed
Mohinder Singh Vs Naib Singh
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 2
High Courts04 Jul 2018Disposed Off
Ramesh And Others Vs Gram Panchayat Bissar Akbarpur
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 715
High Courts04 Jul 2018Dismissed
Ranjit Singh And Co. Barnala And Another Vs Managing Director, Punjab State Civil Supplies Corporation And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0319
Partnership Act, 1932 — Section 69(2)Transfer Of Property Act, 1882 — Section 108(q), 11(a)
High Courts04 Jul 2018Dismissed
Bishan Das Vs Maya Devi And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0318
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts04 Jul 2018Allowed
Pooja Vs Union Of India
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0315
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 2(29), 123(c), 124ARailway Passengers (Manner Of Investigation Of Untoward Incidents) Rules, 2003 — Rule 7
High Courts04 Jul 2018Dismissed
Leisure Wear Exports Ltd. Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0303
Industrial Policy Rules, 1996 — Rule 2.22
High Courts04 Jul 2018Allowed
Devi Singh (Since Deceased) Through Lrs. Vs Hbvnl And Ors.
Punjab And Haryana At Chandigarh · (2018) 3 SCT 642
Constitution Of India, 1950 — Article 226, 227
High Courts04 Jul 2018Dismissed
Jagtar Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 4 CriCC 600
Punjab Town Improvement (Utilization Of Land And Allotment Of Plots) Rules, 1983 — Rule 4, 4(2), 5, 5(1), 6
High Courts04 Jul 2018Allowed
Usha Devi And Others Vs Managing Director, Haryana Vidhut Parsaran Nigam And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 476
High Courts04 Jul 2018Allowed
Satish Sandhu And Another Vs Uttar Haryana Bijli Vitran Nigam Ltd. And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0277
Electricity Act, 2003 — Section 152
High Courts04 Jul 2018Allowed
Ramesh Kumar @ Meshi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0247
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 50, 52(A), 61, 85
High Courts04 Jul 2018Dismissed
Virender Singh & Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0241
Indian Penal Code, 1860 — Section 34, 96, 148, 149, 300, 304, 323Evidence Act, 1872 — Section 105
High Courts04 Jul 2018Allowed
Parkash Kaur Vs Jagir Singh And Ors
Punjab And Haryana At Chandigarh · (2018) 4 RCR (Civ) 240
Code Of Civil Procedure, 1908 — Order 9 Rule 13
High Courts04 Jul 2018Allowed
Ashok Kumar And Others Vs Chet Ram And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 486: (2018) 3 RCR (Civ) 535
Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts04 Jul 2018Allowed
Richhpal Singh Vs Iqbal Singh And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 525
Evidence Act, 1872 — Section 65
High Courts04 Jul 2018Allowed
Pushpa & Others Vs Gurdial Singh & Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0062
Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 337
High Courts04 Jul 2018Allowed
Fredric Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0061
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 29, 61, 85Foreigners Act, 1946 — Section 14
High Courts04 Jul 2018Dismissed
Commissioner Of Income Tax (Exemptions), Chandigarh Vs M/S Improvement Trust Bathinda
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0060
Income Tax Act, 1961 — Section 2(15), 11, 13(8), 143(3), 260A