CourtKutchehry.com

COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 88 of 150

High Courts05 Jul 2018Allowed

Sheela Devi & Others Vs Union Of India

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0309

Railways Claims Tribunal Act, 1987 — Section 23, 123(c), 124ACode Of Criminal Procedure, 1973 — Section 174Motor Vehicles Act, 1988 — Section 163A
Read judgment
High Courts05 Jul 2018Allowed

Gur Harjinder Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0243

Code Of Criminal Procedure, 1973 — Section 161, 207, 313Indian Penal Code, 1860 — Section 107, 304B, 304B(1)Evidence Act, 1872 — Section 113A, 113B
Read judgment
High Courts05 Jul 2018Dismissed

Subhash Saini Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0068

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406,420
Read judgment
High Courts05 Jul 2018Dismissed

Inderjit Singh Gill Vs Ito, Ward4 (2), Chandigarh

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0066

Code of Civil Procedure, 1908 — Section 151Limitation Act, 1963 — Section 5Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 271(1)(c), 260AIncome Tax Appellate Tribunal) Rules, 1963 — Rule 29
Read judgment