COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 90 of 150

High Courts04 Jul 2018Allowed

Food Corporation Of India Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0059

Punjab New Mandi Township (Development and Regulation) Act, 1960 — Section 17(1)Constitution of India, 1950 — Article 265

High Courts04 Jul 2018Dismissed

Valco Industries Ltd. Vs A.C.I.T., Chandigarh

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0058

Income Tax Act, 1961 — Section 144, 153AIncome Tax Rules, 1962 — Section 46A

High Courts04 Jul 2018Dismissed

Commissioner Of Income Tax (Exemptions), Chandigarh Vs M/S. Swami Dayanand Educational Trust

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0057

Income Tax Act, 1961 — Section 11, 12, 12AA, 12AA(3), 12A, 12A(1)(aa)

High Courts04 Jul 2018Dismissed

Pr. Commissioner Of Income Tax-I, Chandigarh Vs Sh. Ravinder Kumar Gupta

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0056

Income Tax Act, 1961 — Section 143(3), 263

High Courts04 Jul 2018

Mangal Vs Sube Singh (Since Deceased) Throuhg Lrs.

Punjab And Haryana At Chandigarh · (2018) 4 CivCC 592 : (2018) 4 RCR(Civ) 261

Specific Relief Act, 1963 — Section 20

High Courts04 Jul 2018Dismissed

Rohit Sethi Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0054

Indian Penal Code, 1860 — Section 182, 201Code of Criminal Procedure, 1973 — Section 173, 439

High Courts04 Jul 2018Dismissed

Ramu Yadav And Another Vs Sarvesh Jaiswal

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0053

Code of Civil Procedure, 1908 — Section 60, Order 44 Rule 1, Order 33 Rule 1, Order 33 Rule 1(a), Order 31 Rule 1(a)

High Courts04 Jul 2018Dismissed

Chuhar Khan Vs Mehanga Singh And Others

Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 263

High Courts04 Jul 2018Allowed

Cr. Hardev Raj Sandhu Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0013

Punjab Excise Act, 1914 — Section 81

High Courts04 Jul 2018Disposed off

Dilpari and others Vs Daljit Singh and another

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0012

High Courts04 Jul 2018

Ashok Kumar Jain Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0011

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 182

High Courts03 Jul 2018Dismissed

Dilbagh Singh Vs Gurbax Singh (Deceased) Through Lrs.

Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 250

Evidence Act, 1872 — Section 58Code Of Civil Procedure, 1908 — Order 8 Rule 5, Order 7 Rule 11

High Courts03 Jul 2018Dismissed

Dakhan Now Deceased Through Lr Vs Rukma Devi And Another

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0322

Evidence Act, 1872 — Section 111

High Courts03 Jul 2018Dismissed

Devinder Kumar & Ors Vs Sarwan Singh & Ors

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0320

High Courts03 Jul 2018Dismissed

Oriental Insurance Company Limited, Chandigarh Vs Paramjit Kaur And Others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0306

High Courts03 Jul 2018Dismissed

Jagjit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0264

Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 7A, 64Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 19

High Courts03 Jul 2018Disposed Off

Krishan Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0242

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2vii(a), 2xxiii(a), 22, 61, 85Code Of Criminal Procedure, 1973 — Section 293, 313

High Courts03 Jul 2018Dismissed

Savita Singh Vs Guru Jambheshwar University And Anr.

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0227

High Courts03 Jul 2018Dismissed

Jagdish Singh Vs Sarabjit Kaur

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0225

Hindu Marriage Act, 1955 — Section 24

High Courts03 Jul 2018Dismissed

Parveen Kumar And Another Vs Chetan Singh And Others

Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 71

Code of Civil Procedure, 1908 — Section 151Punjab Pre-emption Act 1913 — Section 15, 15(i)(b), 15(2)