High Courts03 Jul 2018Allowed
Smt. Pushpa Rani Vs Municipal Corporation, Gurgaon
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 950
Haryana Municipal Act, 1973 — Section 52, 208, 235, 246Specific Relief Act, 1963 — Section 41(h)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 91 of 150
High Courts03 Jul 2018Dismissed
Surinder Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0049
Indian Penal Code, 1860 — Section 201, 406, 420,
High Courts03 Jul 2018Disposed off
Sukhwinder Singh Bhullar Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0048
Punjab Civil Services (Punishment & Appeal) Rules, 1970 — Rule 5
High Courts03 Jul 2018Dismissed
Gaurav Son Of Late Subhash Chander Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 1 SCT 60
High Courts03 Jul 2018Disposed off
Gurjinder Kaur And Another Vs Tej Kaur And Another
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 603
Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 32 Rule 15
High Courts03 Jul 2018Allowed
Avtar Singh Vs Jagjit Singh And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0045
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts03 Jul 2018Dismissed
Ranjan Sood Vs Om Parkash
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0010
Code of Criminal Procedure, 1973 — Section 107, 145, 151Specific Relief Act, 1963 — 6, 6(2)Code of Civil Procedure, 1908 — Order 41 Rule 27, Order 7 Rule 7, Order 41 Rule 31, Order 7 Rule 7
High Courts02 Jul 2018Disposed Off
Jita Singh Vs Jasvir Singh
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 653 : (2018) 4 CivCC 376
High Courts02 Jul 2018Dismissed
Ramesh Kumar Vs Satnam Singh
Punjab And Haryana At Chandigarh · (2018) 4 CivCC 183 : (2018) 191 PunLR 645
High Courts02 Jul 2018Allowed
Devi Ram & Ors. Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0314
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 2(29), 31, 32A, 123(c), 123(c)(2), 124A
High Courts02 Jul 2018Disposed Off
Amar Tyres Pvt. Ltd. Vs Amrik Singh And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0304
Code Of Civil Procedure, 1908 — Order 35 Rule 1, Order 35 Rule 2
High Courts02 Jul 2018Allowed
Kuldeep Sharma And Company Vs State Agricultural Marketing Board And Another
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 472
Punjab Agricultural Produce Markets Act, 1961 — Section 10, 10(3), 10(4)Punjab Agricultural Produce Market (General) Rules, 1962 — Rule 17(2)
High Courts02 Jul 2018
Chet Ram Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0284
Industrial Disputes Act, 1947 — Section 25FConstitution Of India, 1950 — Article 14
High Courts02 Jul 2018Dismissed
Partap Singh Malik And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0282
Code Of Civil Procedure, 1908 — Section 32(2), Order 2 Rule 2Constitution Of India, 1950 — Article 226, 227
High Courts02 Jul 2018Dismissed
Ravina Ahirwar And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 475
Hindu Marriage Act, 1955 — Section 8Haryana Compulsory Registration Of Marriages Rules, 2008 — Rule 3(3)(d)U.P. Hindu Marriage Registration Rules, 1973 — Rule 7(2)
High Courts02 Jul 2018Allowed
Varinder Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0269
Code Of Criminal Procedure, 1973 — Section 173, 193, 200, 201, 202, 300, 319(1), 319, 319(4), 319(4)(b), 398Indian Penal Code, 1860 — Section 34, 148, 149, 307, 341, 427Arms Act, 1959 — Section 25, 27
High Courts02 Jul 2018Dismissed
Sugreev Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0268
Indian Penal Code, 1860 — Section 34, 302, 307, 341Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 161, 319
High Courts02 Jul 2018Dismissed
Sube Singh And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0267
Indian Penal Code, 1860 — Section 120B, 419Code Of Criminal Procedure, 1973 — Section 293, 313
High Courts02 Jul 2018Allowed
Meera Rani Vs Surya Industries And Another
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 656
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141
High Courts02 Jul 2018Dismissed
Jaspreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0249
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 19, 24, 27A, 37, 37(1), 37(1)(b), 37(1)(b)(ii), 37(2)