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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 87 of 150

High Courts09 Jul 2018Dismissed

Ravinder Singh Rana Vs Central Bureau Of Investigation

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0087

Code of Criminal Procedure, 1973 — Section 173, 300, 482Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(2), 13(1)(d)
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High Courts09 Jul 2018Dismissed

Naresh Kumar Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 544

Code of Criminal Procedure, 1973 — Section 363, 439, 439(1), 439(2), 482, 498, 498(2), 561AIndian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471, 506
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High Courts07 Jul 2018Disposed Off

Ankit Gupta Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0260

Code Of Criminal Procedure, 1973 — Section 125, 438Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 9, 24
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High Courts06 Jul 2018Allowed

Nirmala And Another Vs Uoi

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0307

Railways Act, 1989 — Section 2(29), 23, 123(c), 123(c)(2), 124ACode Of Criminal Procedure, 1973 — Section 174Motor Vehicles Act, 1988 — Section 163A
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High Courts06 Jul 2018Dismissed

Sandeep Kaur Vs Jagjit Singh

Punjab And Haryana At Chandigarh · (2019) 1 CivCC 173

Hindu Marriage Act, 1955 — Section 13B(2), 13B, 23(1)(c), 23(2)(c), 28Code of Civil Procedure, 1908 — Section 96(3)
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High Courts06 Jul 2018Dismissed

Gian Kaur Vs Kuldeep Raj And Others

Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 711

Punjab Security of Land Tenures Act, 1953 — Section 2(6), 9, 9A, 10A, 14A, 14A(i)Punjab Tenancy Act, 1887 — Section 4(5)
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