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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 85 of 150

High Courts12 Jul 2018Allowed

Mukul Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0117

Code of Criminal Procedure, 1973 — Section 161, 319Indian Penal Code, 1860 — Section 306, 354, 376,Protection of Children from Sexual Offences Act, 2012 — Section 11, 12
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High Courts11 Jul 2018Allowed

Malkiat Singh Vs Shingara Singh

Punjab And Haryana At Chandigarh · (2018) 191 PunLR 784 : (2018) 4 RCR(Civ) 79

Hindu Succession Act, 1956 — Section 14(1)Specific Relief Act, 1877 — Section 34, 42
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High Courts11 Jul 2018Dismissed

Anju And Another Vs Sonu

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0263

Indian Penal Code, 1860 — Section 323, 376, 498A, 506, 511Code Of Criminal Procedure, 1973 — Section 125
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High Courts11 Jul 2018Allowed

Gurtej Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0240

Indian Penal Code, 1860 — Section 363, 366, 366A, 376Code Of Criminal Procedure, 1973 — Section 164, 361, 313
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High Courts11 Jul 2018Allowed

Bala Devi And Another Vs Union Of India

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0109

Railway Claims Tribunal Act, 1987 — Section 16, 23Railways Act, 1989 — Section 2(29), 123(c)(2), 123(c), 124ACode of Criminal Procedure, 1973 — Section 174
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