COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 83 of 150

High Courts16 Jul 2018Dismissed

Arya Pradeshik Pratinidhi Sabha And Another Vs Presiding Officer, Industrial Tribunal, Bathinda And Another

Punjab And Haryana At Chandigarh · (2018) 191 PunLR 795: (2018) 159 FLR 349

Dock Workers (Regulation Of Employment) Act, 1948 — Section 5APlantations Labour Act, 1951 — Section 2(f), 2(j)

High Courts16 Jul 2018Dismissed

Estate Officer, Union Territory, Chandigarh Vs Shahid Ahmed @ Sayeed Ahmed And Others

Punjab And Haryana At Chandigarh · (2018) 191 PunLR 751

High Courts16 Jul 2018Dismissed

Harjinder Kaur @ Rajinder Kaur Vs Subhash Singh And Another

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0139

Hindu Marriage Act, 1955 — Section 13, 23A, 23(1)(a)

High Courts16 Jul 2018Allowed

Karnail Singh Vs Kulwinder Kaur

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0138

Code of Civil Procedure, 1908 — Order 8 Rule 1Constitution of India, 1950 — Article 227

High Courts16 Jul 2018Dismissed

R.K. Saboo & Sons Huf Vs Commissioner Of Income Tax, Chandigarh

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0137

Income Tax Act, 1961 — Section 57(iii), 260A

High Courts16 Jul 2018Allowed

Jagdeep Singh Vs Bank Of India And Others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0136

Code of Civil Procedure, 1908 — Order 9 Rule 13

High Courts13 Jul 2018Dismissed/Disposed Of

Bhup Singh And Others Vs Raj Singh @ Rajinder Singh And Another

Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 241

Civil Procedure Code, 1908 — Order 17 Rule 2

High Courts13 Jul 2018Dismissed

Subhash Chand Vs Balwinder Kaur And Ors.

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0333

High Courts13 Jul 2018Dismissed

Mohinder Singh Vs Baldev Singh And Others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0332

Evidence Act, 1872 — Section 68Code Of Civil Procedure, 1908 — Order 41 Rule 27

High Courts13 Jul 2018Dismissed

Charanjit Singh And Others Vs Naib Singh And Others

Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 250

Indian Succession Act, 1925 — Section 63, 63(a), 63(b), 63(c)Code Of Civil Procedure, 1908 — Section 96Evidence Act, 1872 — Section 68, 71

High Courts13 Jul 2018Dismissed

National Insurance Co. Ltd. Vs Balkar Singh And Others

Punjab And Haryana At Chandigarh · (2018) 191 PunLR 759

Motor Vehicles Act, 1988 — Section 14, 15, 15(1)

High Courts13 Jul 2018Dismissed

Gian Chand Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0300

Constitution Of India, 1950 — Article 226, 227

High Courts13 Jul 2018Disposed Off

Ashok Kumar Manju And Others Vs Kccb Limited And Others

Punjab And Haryana At Chandigarh · (2018) 191 PunLR 750

Haryana State Central Cooperative Bank's Staff Service (Common Cadre) Rules, 1975 — Rue 12

High Courts13 Jul 2018Disposed Off

Haldi Ram Manufacturing Co. Pvt. Ltd. Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2018) 191 PunLR 739

Haryana Value Added Tax Act, 2003 — Section 2(1)(zg), 56(3)

High Courts13 Jul 2018Dismissed

Government Of India Press Worker’s Association, Nilokheri, District Karnal And Another Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0289

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 226

High Courts13 Jul 2018Disposed Off

Suresh Chander Sharma Vs Managing Director, The Hisar District Central Cooperative Bank Limited And Others

Punjab And Haryana At Chandigarh · (2018) 191 PunLR 758

Haryana State Central Cooperative Bank Staff Service (Common Cadre) Rules, 1975 — Rule 27, 29, 29(b), 31

High Courts13 Jul 2018Allowed

Harjang Singh And Another Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0261

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 498A

High Courts13 Jul 2018Allowed

Bakhtawar Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0254

Code Of Criminal Procedure, 1973 — Section 156(3), 125, 438Indian Penal Code, 1860 — Section 34, 323, 342, 354, 406, 498A, 506Hindu Marriage Act, 1955 — Section 13

High Courts13 Jul 2018Allowed

Lakhwinder Singh @ Lakha Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0135

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 107, 306

High Courts13 Jul 2018Dismissed

Kuljit Paul Singh Mahi And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 1 SCT 440

Punjab Civil Services (General and Common Conditions of Service) Rules, 1994 — Rule 7, 8, 18, 21, 20Punjab Civil Services (Executive Branch) (Class I) Rules, 1976 — Rule 18, 21