High Courts19 Jul 2018Dismissed
M/S Iprosugar Engineering Private Limited Vs Spray Engineering Devices Limited And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0154
Arbitration and Conciliation Act, 1996 — Section 7, 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 81 of 150
High Courts19 Jul 2018Dismissed
Arvinder Kaur Anand Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0025
Indian Penal Code, 1860 — Section 120B, 420, 465, 468, 469, 448, 506Legal Services Authorities Act 1987 — Section 19Indian Evidence Act, 1872 — Section 106
High Courts18 Jul 2018Dismissed
Surinder Kaur Vs Neeta And Ors
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0335
High Courts18 Jul 2018Dismissed
Narender Kumar Sharma Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court, Rohtak And Others.
Punjab And Haryana At Chandigarh · (2018) 159 FLR 346
Industrial Disputes Act, 1947 — Section 25(f)Haryana Aided School (Security Of Service) Act, 1971, — Section 8(3)(b)Haryana Aided School (Security Of Service) Rules, 1974 — Rule 8
High Courts18 Jul 2018Allowed
Pardeep Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0297
Haryana Forest Department (Group D) Service Rules, 1998 — Rule 9(1)(c)
High Courts18 Jul 2018Allowed
Mahesh Chand Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0286
Constitution Of India, 1950 — Article 14
High Courts18 Jul 2018Allowed
Taranbir Singh Vs General Manager, Northern Zone Bank Of Baroda, Zonal Office, New Delhi And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0278
Industrial Disputes Act, 1947 — Section 11A
High Courts18 Jul 2018Allowed
Shivani Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0276
Constitution Of India, 1950 — Article 11
High Courts18 Jul 2018Allowed
Ram Chander Sarkar And Another Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0266
Indian Penal Code, 1860 — Section 295A, 298
High Courts18 Jul 2018Disposed Off
Lovepreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Cri) 62
Code Of Criminal Procedure, 1973 — Section 482
High Courts18 Jul 2018Disposed Off
Gurpreet Singh @ Gora And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0257
Indian Penal Code, 1860 — Section 120B, 376, 376(D)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts18 Jul 2018Dismissed
Harish Kumar And Others Vs Mohinder Singh And Others
Punjab And Haryana At Chandigarh · (2018) 4 CivCC 700
Specific Relief Act, 1963 — Section 22Code of Civil Procedure, 1908 — Order 41 Rule 22
High Courts18 Jul 2018Allowed
Kuldeep Kumar Vs Town And Country Planning Department & Ors.
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0152
Haryana Urban Development Authority Act, 1977 — Section 16(1)(ii), 16(1), 17(1), 17(5), 17(6), 17(8), 30(2)
High Courts18 Jul 2018Allowed
Naveen Rao Vs Central Bureau Of Investigation (Cbi) Acb, Chandigarh
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Cri) 537
Code of Criminal Procedure, 1973 — Section 482
High Courts18 Jul 2018Allowed
Sandeep Kaur And Another Vs Sarwan Kumar And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0150
High Courts18 Jul 2018Allowed
Gurmail Kaur And Others Vs Jawahar Lal Singla And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0149
Motor Vehicles Act, 1988 — Section 166(1)(c)
High Courts18 Jul 2018Dismissed
Sat Narain And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0148
High Courts18 Jul 2018Dismissed
State Of Haryana And Others Vs Mukesh Kumar And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0147
Constitution of India, 1950 — Article 226
High Courts18 Jul 2018Disposed Off
Ludhiana Improvement Trust Vs Tejassavi Chander Sharma
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 15
High Courts18 Jul 2018Disposed off
Baljit Kaur Saggoo Vs Chiranjeev Singh Saini
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0024
Guardian & Wards Act, 1890 — Section 12, 25Hindu Minority and Guardianship Act, 1956 — Section 13