High Courts18 Jul 2018Dismissed
Atma Singh (deceased) through LR and another Vs Budh Singh and others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0023
Indian Penal Code, 1860 — Section 419, 420, 467, 471
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 82 of 150
High Courts18 Jul 2018Allowed
Sarabnidhan Singh @ Saba and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0022
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 307, 353, 332, 186, 341, 342, 427, 506, 435, 511National Highway Act, 1956 — Section 8B, 379B
High Courts18 Jul 2018Dismissed
Kavi Raj Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0021
Code of Criminal Procedure, 1973 — Section 161, 319Indian Penal Code, 1860 — Section 34, 148, 149, 323, 324, 326, 506Arms Act, 1959 — Section 25, 54, 59
High Courts17 Jul 2018Dismissed
Indian Institute Of Science Education And Research (Iiser) And Another Vs Chairperson, Board Of Governors, Iiser, Mohali And Others.
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 789
National Institutes Of Technology Act, 2007 — Section 4
High Courts17 Jul 2018Dismissed
Star Health & Allied Insurance Co. Ltd. & Another Vs Permanent Lok Adalat (Public Utility Services), Jind & Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 604
Legal Services Authority Act, 1987 — Section 22C
High Courts17 Jul 2018Dismissed
Bala Devi Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0272
Code Of Criminal Procedure, 1973 — Section 207, 313Indian Penal Code, 1860 — Section 354
High Courts17 Jul 2018Dismissed
Gurvinder Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0265
Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 173, 207
High Courts17 Jul 2018Dismissed
Parminder Kaur Vs Amarjit Kaur
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 123
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts17 Jul 2018Allowed
Mandeep Bansal Vs Jatinder Pal Singh Walia And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0228
High Courts17 Jul 2018Allowed
Ajay Kumar Gupta Vs Virender Verma & Ors.
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0145
Code of Criminal Procedure, 1973 — Section 202, 340, 482Indian Penal Code, 1860 — Section 419, 420, 465, 468, 469, 471Hindu Marriage Act, 1955 — Section 9, 13
High Courts17 Jul 2018Allowed
State Of Haryana Vs Naveen Kumar Alias Monu And Another
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Cri) 852
Code of Criminal Procedure, 1973 — Section 161, 313, 366Indian Penal Code, 1860 — Section 34, 109, 120B, 302, 307,328, 499Drugs (Control) Act, 1950 — Section 5, 13
High Courts17 Jul 2018Dismissed
Lachman Dass Through Lrs. Vs Saroj Rani Aggarwal, Sub Registrar, Tapa, District Barnala & Ors.
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0143
Code of Civil Procedure, 1908 — Order 9 Rule 2, Order 21 Rule 57
High Courts17 Jul 2018Dismissed
Jagroop Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0142
High Courts17 Jul 2018Dismissed
Sarabjit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0141
Constitution of India, 1950 — Article 14
High Courts17 Jul 2018Dismissed
Shyamsunder Mittal and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0020
Indian Penal Code, 1860 — Section 377, 406, 498A, 494Code of Criminal Procedure, 1973 — Section 108, 177
High Courts17 Jul 2018Allowed
Sukhraj Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0019
Indian Penal Code, 1860 — Section 376D, 506Protection of Children from Sexual Offences Act, 2012 — Section 4Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7, 7A
High Courts16 Jul 2018Allowed
Jatin Khosla Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 968
Passport Act, 1997 — Section 6(1)(a)
High Courts16 Jul 2018Disposed Off
Rajender Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0291
High Courts16 Jul 2018Dismissed
Akashdeep Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 608
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8F(2), 15, 61, 68F(1), 68O
High Courts16 Jul 2018Allowed
Babita Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 810
Maternity Act, 1961 — Section 5, 5(3)