High Courts21 Jul 2018Dismissed
Rakesh Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 1 DMC 430
Indian Penal Code, 1860 — Section 302, 304B, 498ACode of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 113B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 80 of 150
High Courts21 Jul 2018Partly allowed
Milkha Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0166
Indian Penal Code, 1860 — Section 279, 304A, 304II, 337, 338, 427Code of Criminal Procedure, 1973 — Section 207, 313
High Courts20 Jul 2018Allowed
Rakesh Aggarwal & Others Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0165
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420
High Courts20 Jul 2018Allowed
National Insurance Company Limited Vs Harjeet Singh & Ors
Punjab And Haryana At Chandigarh · (2019) 1 ACC 317
Motor Vehicles Act, 1988 — Section 166
High Courts20 Jul 2018Allowed
Inderjit Singh & Ors. Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0163
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts20 Jul 2018Disposed Off
A And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 596 : (2018) 3 RCR(Civ) 947
Constitution of India, 1950 — Article 226Special Marriage Act, 1954 — Section 4, 5, 6, 14
High Courts20 Jul 2018Allowed
Mamta Vs Naresh Kumar Dhingra
Punjab And Haryana At Chandigarh · (2019) 1 DMC 409
Hindu Marriage Act, 1955 — Section 9, 13
High Courts20 Jul 2018Dismissed
Manreet Singh & others Vs State of Punjab & others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0029
Land Acquisition Act, 1894 — Section 11, 18, 28, 28A, 30, 31, 50
High Courts20 Jul 2018Dismissed
Manoj alias Sheru Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0028
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)(d)Indian Penal Code, 1860 — Section 302, 148, 149, 323, 324, 447Haryana Good Conduct Prisoners (Temporary Release) Rules, 2007 — Rules 2(d), 8, 10(i)
High Courts20 Jul 2018Allowed
Suman Sharma, Vs Union of India
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0027
Railways Claims Tribunal Act, 1987 — Section 2(29), 23, 54, 55, 123(c ), 124ACode of Criminal Procedure, 1973 — Section 174Constitution of India, 1950 — Article 136
High Courts20 Jul 2018Allowed
Sanjay Kapoor and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0026
Indian Penal Code, 1860 — Section 323, 452, 506Code of Civil Procedure, 1908 — Order 39 Rule 3
High Courts19 Jul 2018Dismissed
U.H.B.V.N. And Another Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 713
Limitation Act, 1963 — Section 5Electricity Act, 2003 — Section 135, 152
High Courts19 Jul 2018Allowed
Mukesh Devi Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 760
Appendix 1 Of Punjab Civil Services Rules Volume - II — Section 4(ii), 4(iii)
High Courts19 Jul 2018Dismissed
Vinod Garg Vs Assistant Director, Enforcement Directorate
Punjab And Haryana At Chandigarh · (2018) 3 RCR(Cri) 872
Prevention Of the Money-Laundering Act, 2002 — Section 3, 4Indian Penal Code, 1860 — Section 177, 420, 465, 467, 468, 471
High Courts19 Jul 2018
Jaspal Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0160
Code of Criminal Procedure, 1973 — Section 438, 439(2)Indian Penal Code, 1860 — Section 406, 420
High Courts19 Jul 2018Disposed Off
National Insurance Co. Ltd Vs Payal Bhola And Others
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 1
Motor Vehicles Act, 1988 — Section 166
High Courts19 Jul 2018Allowed
Ravinder Singh Vs High Court Of Punjab And Haryana, Chandigarh And Another
Punjab And Haryana At Chandigarh · (2018) 3 SCT 702
Indian Penal Code, 1860 — Section 148, 149, 302, 304, 326, 324, 323, 427Code of Criminal Procedure, 1973 — Section 378Constitution of India, 1950 — Article 32, 226, 235
High Courts19 Jul 2018Dismissed
Gurmeet Kaur And Another Vs Harjit Kaur
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0157
Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17Limitation Act, 1963 — Section 3(1)Constitution of India, 1950 — Article 227
High Courts19 Jul 2018Allowed
Seema Raj Kaushik Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0156
Indian Penal Code, 1860 — Section 182
High Courts19 Jul 2018Disposed Off
Rup Ram Vs Nand Ram @ Nand Lal (Deceased) Through Lrs
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 4
Code of Civil Procedure, 1908 — Order 22 Rule 42