High Courts27 Jul 2018Allowed
New India Assurance Co. Ltd. Vs Smt. Kashmiri And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0197
Motor Vehicles Act, 1988 — Section 95, 95(2), 147(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 78 of 150
High Courts27 Jul 2018Dismissed
Sanjiv Bector Vs Anjana Bector And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0196
Code of Criminal Procedure, 1973 — Section 173Indian Penal Code, 1860 — Section 306
High Courts27 Jul 2018Dismissed
Jaswinder Singh & Others Vs Gurpreet Singh & Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0195
Contempt of Courts Act, 1971 — Section 10, 11, 12Administrative Tribunal Act, 1985 — Section 14, 17Constitution of India, 1950 — Article 129, 136, 142, 215
High Courts27 Jul 2018
Ravneet Garg Vs Central Bureau Of Investigation
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 706 : (2018) 4 RCR(Civ) 273
Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 120B, 302, 304B, 498AArms Act, 1959 — Section 30
High Courts27 Jul 2018Allowed
Paramjit Singh Parmar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0193
Indian Penal Code, 1860 — Section 406, 420, 498ACode of Criminal Procedure, 1973 — Section 482
High Courts27 Jul 2018Dismissed
Karan Arora Vs Ashwani Mehta And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 706 : (2018) 4 RCR(Civ) 273
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest (SARFAESI) Act 2002 — Section 4A, 13(4), 17, 17 (4A), 34
High Courts26 Jul 2018Allowed
Surinder Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0191
High Courts26 Jul 2018Dismissed
Rahul And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0190
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 307, 334, 341Arms Act, 1959 — Section 25
High Courts26 Jul 2018Dismissed
Naresh Kumari Vs Ajay
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 731
Hindu Marriage Act, 1955 — Section 5(i), 11
High Courts26 Jul 2018Allowed
Sukhwinder Singh @ Kharku And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0188
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 307Arms Act, 1959 — Section 25, 27
High Courts26 Jul 2018Allowed
Manmeet Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0187
Indian Penal Code, 1860 — Section 109, 120B, 380, 411, 454Code of Criminal Procedure, 1973 — Section 97, 482Constitution of India, 1950 — Article 226
High Courts26 Jul 2018Dismissed
M/S Om Sai Enterprises And Another Vs Vijaya Bank And Others @Hash
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0186
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 14Constitution of India, 1950 — Article 226
High Courts26 Jul 2018Allowed
Bhana (Deceased) Through Lrs Vs Karan Singh And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 669
Code of Civil Procedure, 1908 — Section 10, 11Land Acquisition Act, 1894 — Section 30
High Courts26 Jul 2018Dismissed
Anil Kumar And Another Vs Makhan Singh Grewal
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0184
East Punjab Urban Rent Restriction Act 1949 — Section 15, 15(5)Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 20Code of Civil Procedure, 1908 — Order 41 Rule 27
High Courts26 Jul 2018Allowed
State Of Punjab And Another Vs Sukhwinder Kaur And Others
Punjab And Haryana At Chandigarh · (2018) 191 PunLR 709
Code of Civil Procedure, 1908 — Order 27 Rule 1
High Courts26 Jul 2018Allowed
Harbilas Vs Karam Chand (Died) Through His Lrs And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0182
Limitation Act, 1963 — Article 135, 136Constitution of India, 1950 — Article 227
High Courts26 Jul 2018Dismissed
Shiv Kumar Vs U.T. Chandigarh and another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0039
Indian Penal Code, 1860 — Section 193, 302, 449, 452Code of Criminal Procedure, 1973 — Section 164
High Courts26 Jul 2018Dismissed
Sunil Nagpal Vs Indu
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0038
Code of Civil Procedure, 1908 — Order 18 Rule 3A, Order 18 Rule 2
High Courts25 Jul 2018Dismissed
Boota Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0181
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 25
High Courts25 Jul 2018Dismissed
Gian Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0180
Code of Criminal Procedure, 1973 — Section 173, 233, 482Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 25, 29Constitution of India, 1950 — Article 19, 20, 21, 136, 266