High Courts25 Jul 2018Dismissed
State Of Haryana And Others Vs Si Nanak Singh
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0179
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 79 of 150
High Courts25 Jul 2018Disposed Off
Ajay Kumar And Others Vs Chiman Lal And Others
Punjab And Haryana At Chandigarh · (2018) 4 CivCC 219 : (2018) 191 PunLR 692
High Courts25 Jul 2018Dismissed
Sarbjit Singh alis Sabbi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0037
Code of Criminal Procedure, 1973 — Section 37, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 19, 24, 27A, 37Narcotic Drugs & Psychotropic Substances Rules, 1985 — Rule 2, 45, 65A, 66
High Courts25 Jul 2018Dismissed
Rajveer Singh Gurjar and another Vs Veer Singh and another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0036
Motor Vehicles Act, 1988 — Section 149, 166
High Courts24 Jul 2018Allowed
National Insurance Company Limited Vs Ram Nath And Others
Punjab And Haryana At Chandigarh · (2018) 2 AndhWR 206
Motor Vehicles Act, 1988 — Section 166
High Courts24 Jul 2018Allowed
Shobha Rani And Others Vs Mandeep Singh And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0176
Motor Vehicles Act, 1988 — Section 166
High Courts24 Jul 2018Allowed
Sushil Singh Vs Neelam Sharma & Others
Punjab And Haryana At Chandigarh · (2018) 2 AndhWR 223
Motor Vehicles Act, 1988 — Section 2(30), 166
High Courts24 Jul 2018Allowed
Sunil Dahiya Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0174
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 418, 420, 421
High Courts24 Jul 2018Allowed
Laljeet Singh @ Lalli And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0173
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 341, 365, 364, 368, 323, 355Arms Act, 1959 — Section 25, 27
High Courts24 Jul 2018Allowed
Rakesh Kumar And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0172
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 465, 468, 471
High Courts24 Jul 2018Dismissed
M/S Milk Specialties Ltd. And Another Vs United Bank Of India And Others
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 164
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4)Constitution of India, 1950 — Article 226, 227
High Courts24 Jul 2018Allowed
Pi Industries Ltd And Ors Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Cri) 119
Insecticides Act, 1968 — Section 3(k)(i), 17, 18, 24(3), 24(4), 29, 31(1), 33Insecticides Rules, 1971 — Section 27(5)
High Courts24 Jul 2018Dismissed
Ranjit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0169
High Courts24 Jul 2018Allowed
Prem Kumar Vs Bbf Industries Ltd.
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0168
High Courts24 Jul 2018Dismissed
M/s Shankar Stone Crushing Co Vs State of Haryana and Ors
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0035
High Courts24 Jul 2018Dismissed
Ranjit Kaur Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0034
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 498
High Courts24 Jul 2018Dismissed
Bimla & another Vs State of Haryana & another
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0033
Constitution of India, 1950 — Article 226
High Courts24 Jul 2018Allowed
Sushil Singh Vs Parveen Kumar & others
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0032
Motor Vehicles Act, 1988 — Section 2(30), 166
High Courts24 Jul 2018Disposed off
Sabhya Kamal Vs Versus
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0031
High Courts24 Jul 2018Allowed
Zora Singh and others Vs Dharam Singh @ Leela
Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0030
Code of Civil Procedure, 1908 — Order 6 Rule 17