COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 86 of 150

High Courts11 Jul 2018Dismissed

Ramesh Chand Meena Vs Central Administrative Tribunal And Others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0104

Central Administrative Tribunal Act, 1985 — Section 19Indian Penal Code, 1860 — Section 34, 304, 306Constitution of India, 1950 — Article 226

High Courts11 Jul 2018Dismissed

Swarn Kanta Vs Nirmal Kumar And Others

Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 12

Contract Act, 1872 — Section 215

High Courts11 Jul 2018

Home Secretary, Chandigarh Administration, Chandigarh & Ors. Vs Central Administrative Tribunal, Chandigarh Bench and another

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0017

Constitution of India, 1950 &mdasgh; Article 14, 16

High Courts10 Jul 2018Disposed Off

Gurmeet Kaur Vs Beant Singh

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0323

Specific Relief Act, 1963 — Section 20, 20(2)

High Courts10 Jul 2018Allowed

Bawinder Verma Vs Richa Sharma

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0252

Code Of Criminal Procedure, 1973 — Section 482Protection Of Women from Domestic Violence Act, 2005 — Section 3, 12, 18, 19, 22, 23

High Courts10 Jul 2018Dismissed

Gurdev Singh Gill Vs Presiding Officer, Labour Court, Bathinda And Another

Punjab And Haryana At Chandigarh · (2018) LLR 953 : (2018) 3 SCT 776

Industrial Disputes Act, 1947 — Section 10(1)(c)

High Courts10 Jul 2018Allowed

State Of Punjab And Others Vs Madhu Sharma And Others

Punjab And Haryana At Chandigarh · (2018) 3 SCT 773

Industrial Disputes Act, 1947 — Section 33C(2)Constitution of India, 1950 — Article 226, 227

High Courts10 Jul 2018Dismissed

Hpl Electric And Power Pvt. Limited Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court And Another

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0100

Industrial Disputes Act, 1947 — Section 2(s)Constitution of India, 1950 — Article 226, 227

High Courts10 Jul 2018Allowed

Himanshu Johar And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0099

Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471

High Courts10 Jul 2018Allowed

Smt. Surjit Kaur Vs Union Of India & Others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0098

Hindu Succession Act, 1956 — Section 38, 39, 39(6)

High Courts10 Jul 2018Allowed

Lalita Prakash Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0097

Code of Criminal Procedure, 1973 — Section 173(8)Indian Penal Code, 1860 — Section 279, 304, 304A

High Courts10 Jul 2018Dismissed

Kamal Kumar Bakshi Vs Directorate Of Enforcement, Chandigarh Zonal Office, Chandigarh

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0096

Code of Criminal Procedure, 1973 — Section 439Prevention of Money-Laundering Act, 2002 — Section 3, 4, 45, 45(1), 65Constitution of India, 1950 — Article 14, 21

High Courts10 Jul 2018Dismissed

Gurdial Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0095

Limitation Act, 1963 — Article 65

High Courts10 Jul 2018Dismissed

Kehar Singh Vs Hukam Singh And Another

Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 911

High Courts09 Jul 2018Disposed off

Reena And Others Vs Satbir And Others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0093

Motor Vehicles Act, 1988 — Section 166

High Courts09 Jul 2018Allowed

Sushila And Another Vs Brij Mohan And Others

Punjab And Haryana At Chandigarh · (2018) 191 PunLR 731

Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 163A, 166Indian Penal Code, 1860 — Section 279, 304A, 337, 338

High Courts09 Jul 2018Allowed

Babita Vs State Of Haryana & Others

Punjab And Haryana At Chandigarh · (2018) 3 RCR(Civ) 959

Punjab Land Revenue Act, 1887 — Section 16Punjab Land Revenue Rules, 1968 — Rule 15, 15(b), 16, 17

High Courts09 Jul 2018Allowed

Parvinder Singh Sodhi Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0090

Indian Penal Code, 1860 — Section 406, 420Code of Criminal Procedure, 1973 — Section 82

High Courts09 Jul 2018Allowed

Khawaish Batra (Minor) Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0089

Code of Criminal Procedure, 1973 — Section 319Indian Penal Code, 1860 — Section 120B, 173, 203, 302, 319, 404, 506

High Courts09 Jul 2018Dismissed

Yudhvir Singh Vs Ravi Bhan And Others

Punjab And Haryana At Chandigarh · (2018) 07 P&H CK 0088

Limitation Act, 1963 — Section 5Code of Criminal Procedure, 1973 — Section 378(4), 482