COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 57 of 150

High Courts23 Aug 2018Allowed

Balwinder Singh @ Binda and others Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0261

Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 341

High Courts23 Aug 2018Allowed

Mahesh Kumar Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0260

Code of Criminal Procedure, 1973 — Section 320, 482Immigration Act, 1924 — Section 24Indian Penal Code, 1860 — Section 420

High Courts23 Aug 2018Disposed off

Priyanka Devi and another Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0259

Constitution of India, 1950 — Article 21

High Courts23 Aug 2018Allowed

Kulwinder Singh and others Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0258

Indian Penal Code, 1860 — Section 34, 427, 326, 323, 452, 506Code of Criminal Procedure, 1973 — Section 482

High Courts23 Aug 2018Allowed

Inderjit Singh Indu and another Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0257

Indian Penal Code, 1860 — Section 34, 379BCode of Criminal Procedure, 1973 — Section 482

High Courts23 Aug 2018Disposed off

Pankaj Kumar Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0256

Narcotic Drugs and Psychotropic Substance Act, 1985 — Section 21(b), 27ADrugs and Cosmetics Act, 1940 — Section 18A, 18(c )

High Courts23 Aug 2018Allowed

Bhola Singh and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0255

Indian Penal Code, 1860 — Section 34, 323, 324Code of Criminal Procedure, 1973 — Section 482

High Courts23 Aug 2018Disposed off

Manjit Singh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0254

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 15, 61, 85

High Courts23 Aug 2018Dismissed

Lovely & Ors Vs State of Punjab & Ors

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0253

Constitution of India, 1950 — Article 226

High Courts23 Aug 2018Dismissed

Bani Suri and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0252

Code of Civil Procedure, 1908 — Order 1 Rule 10Constitution of India, 1950 — Article 14

High Courts23 Aug 2018Allowed

Labh Singh and others Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0251

Punjab Panchayat Raj Act, 1994 — Section 5, 23, 24Constitution of India, 1950 — Article 226, 227

High Courts23 Aug 2018Allowed

Gurjant Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0250

Indian Penal Code, 1860 — Section 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 5(f), 6Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3

High Courts23 Aug 2018Dismissed

Joginder alias Jogad and others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0249

Indian Penal Code, 1860 — Section 120B, 148, 149, 201, 216, 302Arms Act, 1959 — Section 25Code of Criminal Procedure, 1973 — Section 161, 313

High Courts23 Aug 2018Dismissed

Arun Kumar Menon and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0248

Information Technology Act, 2000 — Section 66Indian Penal Code, 1860 — Section 406, 420Code of Criminal Procedure, 1973 — Section 41, 41A, 160

High Courts21 Aug 2018Dismissed

Commissioner Of Central Excise & Service Tax Vs Gaurav Pharma Limited

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0458

Customs Act, 1962 — Section 110, 110A, 129(1)(a), 129A, 129(C)(5), 129(1)(a), 129, 129(c)(6)

High Courts21 Aug 2018

Smt. Raj Kumari And Others Vs Rajender Kumar And Others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0457

Motor Vehicle Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A

High Courts21 Aug 2018Allowed

Jaswinder Kaur And Others Vs Som Nath And Others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0456

High Courts21 Aug 2018Dismissed

M/S Himalyan Agro Industries, Ambala Vs UCO Bank, Ogli (Kala-Amb), District Sirmour (Hp) And Another

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0455

Securitization and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14

High Courts21 Aug 2018Dismissed

Gurpreet Kaur Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 1 SCT 66

Constitution Of India, 1950 — Article 14, 16

High Courts21 Aug 2018Allowed

Rakesh @ Rakesh Lohiya Vs Babita

Punjab And Haryana At Chandigarh · (2018) 4 RCR(Cri) 220

Code Of Criminal Procedure, 1973 — Section 125(3), 125