High Courts20 Aug 2018Allowed
Shimla Jain And Another Vs Hoshiar Singh And Others
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 190
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 59 of 150
High Courts20 Aug 2018Dismissed
Pawan Kumar Garg Vs Commissioner Of Income Tax, Hisar
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0446
Income Tax Act, 1961 — Section 68, 131, 133(6), 260A
High Courts20 Aug 2018Dismissed
Swaran Singh Thakur Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0445
Income Tax Act, 1961 — Section 144, 147, 148, 264, 271(1)(c)Constitution Of India, 1950 — Article 226
High Courts20 Aug 2018Dismissed
S.P. Goyal And Another Vs Debts Recovery Appellate Tribunal, New Delhi And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0444
Recovery Of Debts and Bankruptcy Act, 1993 — Section 19(13)(A), 19(18), 19(25)
High Courts20 Aug 2018Dismissed
Parampal Singh Tinna And Others Vs Authorized Officer, Oriental Bank Of Commerce And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0443
Securitization and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts20 Aug 2018Dismissed
Mana Ram and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0232
Code of Criminal Procedure, 1973 — Section 311Indian Penal Code, 1860 — Section 148, 149, 364, 302Arms Act, 1959 — Section 25
High Courts20 Aug 2018
Maninder Sikngh Mannu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0230
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 320, 380, 411, 454
High Courts20 Aug 2018Allowed
Ajay Kumar @ Bunty Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0229
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 320, 380, 411, 454
High Courts20 Aug 2018Allowed
RAJAT SHARMA & OTHERS Vs STATE OF PUNJAB AND OTHERS
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0228
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 320, 406, 420
High Courts20 Aug 2018Disposed off
Nishi and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0227
Constitution of India, — Article 21
High Courts20 Aug 2018Allowed
Gursewak Singh Alias Rimpi Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0226
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 320, 324, 341, 482, 506
High Courts20 Aug 2018Disposed off
Beant Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0225
Constitution of India, — Article 21
High Courts20 Aug 2018Allowed
Paramjit Singh Pamma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0224
Indian Penal Code, 1860 — Section 120B, 342, 365, 376
High Courts20 Aug 2018Disposed off
Balbir Singh (deceased) through LR Vs Union of India and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0223
National Highways Act, 1956 — Section 3H, 3G, 23Code of Civil Procedure, 1908 — Section 151, Order 22 Rule 3
High Courts20 Aug 2018Allowed
Parminder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0222
Indian Penal Code, 1860 — Section 304BCode of Criminal Procedure, 1973 — Section 438(2)
High Courts20 Aug 2018Allowed
Sahil Behal @ Manish Behal and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0221
Indian Penal Code, 1860 — Section 34, 307Code of Criminal Procedure, 1973 — Section 482
High Courts20 Aug 2018Allowed
Jaspinder Kaur and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0220
Indian Penal Code, 1860 — Section 34, 323, 324, 326Code of Criminal Procedure, 1973 — Section 482
High Courts20 Aug 2018Disposed off
HMT Machine Tools Ltd Vs ppellate Authority under the payment of Gratuity Act, 1972 and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0219
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 22, 22(1), 25, 32Gratuity Act, 1972 — Section 7, 9, 13, 14Constitution of India, 1950 — Article 226, 227
High Courts20 Aug 2018
Susheela Devi and others Vs Union of India
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0218
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 2(29), 123 (c)(2), 124A
High Courts18 Aug 2018Dismissed
Reliance General Insurance Co. Ltd. Vs Mrs. Jyoti Gulati And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0442
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 304A