High Courts21 Aug 2018Disposed Off
Rajnish Kumar Vs Raghubir Chopra
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0452
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3)(a)(i)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 58 of 150
High Courts21 Aug 2018
Sukhdev Singh And Others Vs Amarjit Singh And Others
Punjab And Haryana At Chandigarh · (2019) 1 SCT 66
Evidence Act, 1872 — Section 17
High Courts21 Aug 2018Dismissed
Hem Raj And Others Vs Ram Niwas
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0450
High Courts21 Aug 2018Allowed
Rajvir Singh @ Raju Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0318
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 2(viia), 2(xxiiia), 2(xv), 2(xvi), 2(xvii), 3, 19, 22, 24, 27A, 37, 37(a)(b), 37(1)(b), 37(i)(b)(ii), 50Code of Criminal Procedure, 1973 — Section 100Punjab Narcotics Drugs and Psychotropic Substances Rules, 2012 — Section 24, 25
High Courts21 Aug 2018Dismissed
Ravinder Singh Gill Vs State Bank of India and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0246
Constitution of India, 1950 — Article 226, 227
High Courts21 Aug 2018Disposed off
Dayakauri and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0245
Indian Penal Code, 1860 — Section 34, 323, 324, 326Code of Criminal Procedure, 1973 — Section 161, 173, 319, 357(3)
High Courts21 Aug 2018Allowed
Uttam Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0244
Indian Penal Code, 1860 — Section 377Protection of Children from Sexual Offences Act, 2012 — Section 4Juvenile Justice Act, 2015 — Section 12
High Courts21 Aug 2018Dismissed
Hem Raj and others Vs Ram Niwas
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0243
High Courts21 Aug 2018
Krishan Kumar Gogia and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0242
Indian Penal Code, 1860 — Section 120B, 406, 420Code of Criminal Procedure, 1973 — Section 482
High Courts21 Aug 2018Disposed off
Komal Gujral and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0241
Constitution of India, 1950 — Article 21
High Courts21 Aug 2018Disposed off
Suman Rani and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0240
Constitution of India, 1950 — Article 21
High Courts21 Aug 2018Dismissed
Gurpreet Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0239
Constitution of India, 1950 — Article 14, 16
High Courts21 Aug 2018Disposed off
Inderpal Singh and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0238
Constitution of India, 1950 — Article 21
High Courts21 Aug 2018Disposed off
Sumandeep Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0237
Constitution of India, 1950 — Article 21
High Courts21 Aug 2018Allowed
Narender and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0236
Indian Penal Code, 1860 — Section 148, 149, 307, 427, 452Arms Act, 1959 — Section 25Code of Criminal Procedure, 1973 — Section 482
High Courts21 Aug 2018Disposed off
Virpal and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0235
Constitution of India, 1950 — Article 21
High Courts21 Aug 2018Dismissed
Parminder Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0234
Code of Criminal Procedure, 1973 — Section 164, 207, 378(3)Indian Penal Code, 1860 — Section 34, 201, 323, 354BProtection of Children from Sexual Offences Act, 2012 — Section 8
High Courts21 Aug 2018Dismissed
Mandeep Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0233
Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)Indian Penal Code, 1860 — Section 120B, 420, 467, 468,471Code of Criminal Procedure, 1973 — Section 173
High Courts20 Aug 2018Dismissed
Kiranvir Singh @ Jimmy Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0449
Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 313Negotiable Instruments Act, 1881 — Section 138
High Courts20 Aug 2018Disposed Off
Bhupinder Kumar Vs M/S Sukhwinder Trading Co. And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0448
Code Of Criminal Procedure, 1973 — Section 407Negotiable Instruments Act, 1881 — Section 142A