High Courts24 Aug 2018Allowed
Jatinder Pal Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0273
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 56 of 150
High Courts24 Aug 2018Disposed off
Sonia Rani and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0272
Constitution of India, 1950 — Article 21
High Courts24 Aug 2018Disposed off
Gursimran Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0271
Constitution of India, 1950 — Article 21
High Courts24 Aug 2018Dismissed
Smt. Bhateri Devi Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0270
Indian Penal Code, 1860 — Section 354, 420, 406, 452, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3Code of Criminal Procedure, 1973 — Section 173
High Courts24 Aug 2018Disposed off
Sukhpal Singh Vs Punjab Urban Planning & Development Authority, SAS Nagar (Mohali) through its Chairman and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0269
High Courts24 Aug 2018Allowed
Karam Chand and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0268
Indian Penal Code, 1860 — Section 353, 420, 465, 468, 471Code of Criminal Procedure, 1973 — Section 482
High Courts24 Aug 2018Allowed
Kapila Sherawat Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0267
Indian Penal Code, 1860 — Section 406, 420Code of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Aug 2018Allowed
M/s Ghaggar Royalty Company Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0266
Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012 — Rule 26, 62, 65Constitution of India, 1950 — Article 226, 227
High Courts24 Aug 2018Disposed off
M/s Karan Singla & Co. Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0265
High Courts24 Aug 2018Dismissed
Panchayat Samiti, Phul Vs Maninder Singh and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0264
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25FConstitution of India, 1950 — Article 226, 227
High Courts24 Aug 2018Allowed
Davinder Bhadana Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0263
Code of Criminal Procedure, 1973 — Section 82, 83, 299, 439Indian Penal Code, 1860 — Section 34, 120B, 204, 420, 467, 468, 471, 506
High Courts23 Aug 2018
Parveen Kapoor Vs State (Food Inspector Chandigarh)
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Cri) 252
Prevention Of Food Adulteration Act, 1954 — Section 1(3), 16(1)(a)(i), 52, 97General Clauses Act, 1897 — Section 6Prevention Of Food Adulteration Rules, 1955 — Rule 32, 32(iii), 42 (zzz)(17)
High Courts23 Aug 2018
Narinder Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0465
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 29
High Courts23 Aug 2018Dismissed
Harpal Singh @ Nanu Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0464
Code Of Criminal Procedure, 1973 — Section 173, 319Indian Penal Code, 1860 — Section 148, 149, 201, 308, 323, 382
High Courts23 Aug 2018Disposed Off
M/S Social Promoters (India), Panchkula Vs Dcit, Panchkula Circle, Panchkula
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0463
Income tax Act, 1961 — Section 143(2), 144, 206A, 271(1)(c)Income Tax Rules, 1962 — Rule 46A
High Courts23 Aug 2018Disposed Off
Mahesh Chander Joshi And Another Vs District Magistrate, Gurugram And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0462
Securitization and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 14
High Courts23 Aug 2018Disposed Off
M/S Jindal Rice & General Mills, Nissing, Karnal And Others Vs Oriental Bank Of Commerce, Karnal And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0461
Securitization and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts23 Aug 2018Disposed Off
Gaini Sardara Singh Gill Foundation, Moga Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0460
High Courts23 Aug 2018Allowed
Rajender Parshad Vs Shiv Tej Singh
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0459
Specific Relief Act, 1963 — Section 20
High Courts23 Aug 2018Allowed
Nazar Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0262
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 324, 458, 506