High Courts27 Aug 2018Allowed
Manjinder Kaur Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0287
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 182Code of Criminal Procedure, 1973 — Section 173
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 55 of 150
High Courts27 Aug 2018Allowed
Rekha Rani @ Rajni Rani Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0286
Code of Criminal Procedure, 1973 — Section 154, 156 (3), 200, 482Indian Penal Code, 1860 — Section 34, 120B, 376Constitution of India, 1950 — Article 21, 32
High Courts27 Aug 2018Dismissed
Muharbi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0285
Indian Penal Code, 1860 — Section 120B, 316, 323, 376, 406, 498A, 506Code of Criminal Procedure, 1973 — Section 193, 207, 209(a)(b), 482
High Courts25 Aug 2018Allowed
Kewal Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0283
Code of Criminal Procedure, 1973 — Section 439, 437(3)Indian Penal Code, 1860 — Section 323, 326, 341, 506
High Courts25 Aug 2018Allowed
Manjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0282
Code of Criminal Procedure, 1973 — Section 439, 437(3)
High Courts25 Aug 2018Allowed
Sukhdev Dass Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0281
Code of Criminal Procedure, 1973 — Section 439, 437(3)Indian Penal Code, 1860 — Section 323, 326, 341, 506
High Courts25 Aug 2018Allowed
Nareen Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0280
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 380, 454, 448, 506
High Courts25 Aug 2018Allowed
Sajjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0279
Code of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 302
High Courts24 Aug 2018Allowed
Sanjeeda Vs Mubarik And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0473
Motor Vehicles Act, 1988 — Section 173Indian Penal Code, 1860 — Section 279, 337
High Courts24 Aug 2018Allowed
Sukhjinder Singh Vs Narcotics Control Bureau, Chandigarh
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Cri) 254
Narcotic Drugs and Psychotropics Substances Act, 1985 — Section 8, 21(c), 21, 27A, 29, 41, 50, 67Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 148, 149, 302, 341, 325, 506
High Courts24 Aug 2018Dismissed
Punjab National Bank, New Delhi Vs Surinder Pal And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0471
Constitution Of India, 1950 — Article 226
High Courts24 Aug 2018Disposed Off
Seema Dhanda Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0470
Income Tax Act, 1961 — Section 144, 179, 221(2)
High Courts24 Aug 2018Partly Allowed
Smt. Sunita And Others Vs Ram Phal And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0469
High Courts24 Aug 2018Dismissed
Lawan Verma And Another Vs Charanjit Singh Sohal
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0468
East Punjab Urban Rent Restriction Act, 1949 — Section 13BEvidence Act, 1872 — Section 114, 116
High Courts24 Aug 2018Allowed
Sukhwinder Kaur Vs Hardev Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 953
High Courts24 Aug 2018Allowed
Bagga Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0278
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 341, 354A
High Courts24 Aug 2018Disposed off
Deepak Kumar and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0277
Constitution of India, 1950 — Article 21
High Courts24 Aug 2018Allowed
Bhanu Partap Singh and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0276
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 377, 342, 506Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts24 Aug 2018Allowed
Harmeet Singh and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0275
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 498A
High Courts24 Aug 2018Disposed off
Sukhdeep Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0274
Constitution of India, 1950 — Article 21