AI Structured Summary
Not yet generated for this judgment
Judgment
SR.
NO.",OFFICE,STATION,FROM,TO,"TEN-
URE
01,"Estate Officer, Urban
Estates, Mohali",Mohali,15.01.1993,28.07.1995,"About 2
Years6
Months
02,"Administrator, PUDA,
Patiala",Patiala,29.07.1995,09.08.1995,11 days
03,"S.E. (Horticulture),
PUDA, Chandigarh",Chandigarh,09.08.1995,20.09.1995,"About 01
Month
04,"Administrator, PUDA,
Patiala",Patiala,21.09.1995,17.07.1996,"About 10
Months
05,"Additional Chief
Administrator, PUDA,
Mohali",Mohali,18.07.1996,22.01.2003,"About 06
Years 05
Months
06,"The petitioner was
placed under
suspension vide order
dated 22.01.2003 and
his Headquarter was
fixed at Head Office
of PUDA, Chandigarh",Chandigarh,22.01.2003,04.03.2003,"About 01
Month 13
days
07,"EO, PUDA, Mohali",Mohali,04.03.2003,24.02.2004,"About 11
Months
08,"Divisional Engineer
(Project), PUDA,
Mohali",Mohali,24.02.2004,10.01.2005,"About 11
Months
09,"Estate Office, PUDA,
Mohali",Mohali,10.01.2005,01.07.2005,"About 06
Months
10,"The petitioner was
placed under
suspension vide order
dated 01.07.2005 and
his headquarter was
fixed in the office of
Addl. Chief
Administrator, PUDA,
Mohali",Mohali,01.07.2005,05.08.2005,"About 01
Month
11,"Addl. Chief
Administrator, Mohali",Mohali,05.08.2005,29.09.2005,"About 02
Months
13,"GMADA, Mohali",Mohali,13.12.2007,16.08.2012,"About 04
Years 09
Months
14,"GLADA, Ludhiana",Ludhiana,17.08.2012,29.11.2012,"About 03
Months
15,"GMADA, Mohali",Mohali,30.11.2012,16.07.2018,"About 05
Years 07
Months
16,"B.D.A., Bathinda",Bathinda,16.07.2018,,
