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Punjab And Haryana At Chandigarh judgments, 2018

2,995 judgments · page 61 of 150

High Courts17 Aug 2018Dismissed

Jaswant Kaur and others Vs Union of India

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0198

Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123(c), 124A, 125Indian Penal Code, 1860 — Section 364
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High Courts17 Aug 2018Dismissed

Daksh Aadia Vs State of Punjab

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0196

Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 302, 304B, 506
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High Courts17 Aug 2018Allowed

Sumitra Devi Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0189

Protection of Women from Domestic Violence Act, 2005 — Section 12, 22(2)Punjab Maintenance and Welfare of Parents and Senior Citizens Rules, 2012 — Rule 23
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High Courts16 Aug 2018Allowed

N Sukumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0434

Insecticides Act, 1968 — Section 3(k)(i), 17, 18, 31(1), 33, 39Insecticide Rules, 1971 — Rule 27(5)
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High Courts16 Aug 2018Allowed

Sinder Kaur Vs Surinder Singh

Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0432

Hindu Marriage Act, 1955 — Section 13Code Of Civil Procedure, 1908 — Order 9 Rule 13
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