High Courts16 Aug 2018Allowed
Ankush Aggarwal Vs Priya Garg
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0431
Hindu Marriage Act, 1955 — Section 13B, 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 62 of 150
High Courts16 Aug 2018Allowed
Ramphal And Another Vs Om Pal And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0430
Code Of Civil Procedure, 1908 — Order 8 Rule 10
High Courts16 Aug 2018Allowed
Sangeeta @ Sunita Vs Manjeet
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0429
Code Of Civil Procedure, 1908 — Section 24, 151Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 125
High Courts16 Aug 2018Allowed
Bharti Sharma Vs Deepak Sharma
Punjab And Haryana At Chandigarh · (2019) 1 RCR(Civ) 321 : (2019) 1 CivCC 697
Hindu Marriage Act, 1955 — Section 24
High Courts16 Aug 2018Dismissed
Reena Rani And Another Vs Icici Home Finance Company Ltd., New Delhi And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0427
Securitization and Reconstruction Of Financial Assets and Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14Constitution Of India, 1950 — Article 226
High Courts16 Aug 2018Dismissed
Lajwanti And Others Vs Lekh Ram @ Lekh Raj (Deceased) Through His Lrs
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 346
Hindu Minority and Guardianship Act, 1956 — Section 8, 8(3), 12
High Courts16 Aug 2018Dismissed
Bhateri Cooperative House Building Society Ltd. Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 789
Punjab Cooperative Societies Act, 1961 — Section 56, 68, 79, 82Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts16 Aug 2018Disposed Off
Arvind Vikramjit Singh Vs Bar Association, Jagraon And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0424
Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 11 Rule 12, Order 11 Rule 14
High Courts16 Aug 2018Dismissed
Shubhjot Dayal Vs Panjab University, Chandigarh and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0186
High Courts16 Aug 2018Dismissed
Sukhwinder Kaur Vs Sudagar Singh and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0185
Code of Criminal Procedure, 1973 — Section 313, 378(4)Indian Penal Code, 1860 — Section 406, 498A
High Courts16 Aug 2018Dismissed
Rajwanti Vs Surinder Singh and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0184
Code of Criminal Procedure, 1973 — Section 156(3), 207, 313Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506
High Courts16 Aug 2018Allowed
Kamlesh & others Vs Ram Dayal & others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0183
Motor Vehicles Act, 1988 — Section 140, 166
High Courts16 Aug 2018Allowed
Arun Vs Krishan and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0182
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts16 Aug 2018Dismissed
Sat Narain Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0181
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts16 Aug 2018Allowed
Devinder Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0180
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420
High Courts16 Aug 2018Dismissed
Subhash Chand and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0179
Indian Penal Code, 1860 — Section 120B, 489C, 489B
High Courts16 Aug 2018Allowed
Deepak Kumar Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0178
Indian Penal Code, 1860 — Section 336Code of Criminal Procedure, 1973 — Section 482
High Courts16 Aug 2018Allowed
Chiranji Lal Sharma Vs Sunil Hans
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0177
Negotiable Instruments Act, 1881 — Section 138, 147Code of Criminal Procedure, 1973 — Section 313, 357(3)
High Courts16 Aug 2018Allowed
Manoj Kumar and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0175
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 498A
High Courts16 Aug 2018Allowed
M/s Oriental Engineering Works Private Limited Vs Presiding Officer, Labour Court, Ambala and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0174
Constitution of India, 1950 — Article 226, 227