High Courts16 Aug 2018Allowed
Nand Kishore Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0173
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 326, 365, 370, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 63 of 150
High Courts16 Aug 2018Dismissed
Raj Rani and others Vs Parkash
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0172
Code of Criminal Procedure, 1973 — Section 125, 482
High Courts16 Aug 2018Allowed
Gurpreet Singh Gopi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0171
Indian Penal Code, 1860 — Section 363, 366A, 376DProtection of Children from Sexual Offences Act, 2012 — Section 6
High Courts16 Aug 2018Allowed
Vishnu Kamal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0170
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 307Arms Act, 1959 — Section 25, 27, 54, 59
High Courts16 Aug 2018Dismissed
Aamir Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0169
Indian Penal Code, 1860 — Section 148, 149, 323, 440, 452, 307, 506, 395, 397Arms Act, 1959 — Section 25
High Courts15 Aug 2018Allowed
Manjinder Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0423
Constitution Of India, 1950 — Article 226
High Courts14 Aug 2018Dismissed
Nirmal Singh Vs New India Assurance Company Limited And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0422
Motor Vehicles Act, 1988 — Section 166Limitation Act, 1963 — Section 5
High Courts14 Aug 2018Allowed
Mukesh Devi And Others Vs Vijender Kumar And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0421
Motor Vehicles Act, 1988 — Section 166, 173
High Courts14 Aug 2018Disposed Off
Keshar Singh And Others Vs Karam Singh @ Karma And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0420
Motor Vehicles Act, 1988 — Section 168, 173Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts14 Aug 2018Dismissed
Ajay Bangar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0419
Code Of Criminal Procedure, 1973 — Section 161, 311
High Courts14 Aug 2018Dismissed
Nirmal Singh Vs Gurmeet Singh And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0418
Code Of Civil Procedure, 1908 — Order 9 Rule 2
High Courts14 Aug 2018Allowed
Jatinder Singh Vs Satinder Singh
Punjab And Haryana At Chandigarh · (2019) 1 CivCC 327
Constitution Of India, 1950 — Article 227
High Courts14 Aug 2018Dismissed
Suresh Vs Ajay @ Raju And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0416
Motor Vehicles Act, 1988 — Section 163A
High Courts14 Aug 2018Dismissed
Gurbax Singh Vs Harminder Kaur
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0415
Guardians & Wards Act, 1890 — Section 10, 25Constitution Of India, 1950 — Article 227
High Courts14 Aug 2018Dismissed
Late Lal Singh Through Legal Representative Sh. Balwinder Singh Vs Central Board Of Direct Taxes And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0414
Income Tax Act, 1961 — Section 68, 147, 139(1), 142(1), 148, 159, 159(2)(b), 264, 292BIncome Tax Act, 1922 — Section 24BConstitution Of India, 1950 — Article 226, 227
High Courts14 Aug 2018Dismissed
M/S Raja Fat & Feeds Pvt. Ltd., Rajpura And Another Vs Axis Bank Ltd. And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0413
Constitution Of India, 1950 — Article 226
High Courts14 Aug 2018Disposed Off
M/S Samarth Woolen Mills, Ludhiana Vs Allahabad Bank, Industrial Finance Branch (Ifb), Cheema Chowk, Ludhiana And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0412
High Courts14 Aug 2018Allowed
Mohinder Kaur Vs Amarpreet Singh
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0411
East Punjab Rent Restriction Act, 1949 — Section 2(a), 13(3)(a)
High Courts14 Aug 2018Dismissed
United India Insurance Company Limited Vs Kesar Devi And Others
Punjab And Haryana At Chandigarh · (2018) 4 RCR(Civ) 341
Code Of Criminal Procedure, 1973 — Section 173Motor Vehicles Act, 1988 — Section 9, 6, 12, 18, 139
High Courts14 Aug 2018Dismissed
Balwinder Kaur and another Vs State Transport Appellate Tribunal Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0168