High Courts14 Aug 2018Allowed
Jagjit Singh Vs Lakhvinder Singh and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0167
Negotiable Instruments Act, 1881 — Section 138Code of Criminal Procedure, 1973 — Section 357
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2018
2,995 judgments · page 64 of 150
High Courts14 Aug 2018Allowed
Khushi Mohammad Vs Megh Singh and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0166
Indian Evidence Act, 1872 — Section 65
High Courts14 Aug 2018Allowed
Suresh Kumar Vs Brincoge Tools Pvt. Ltd. and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0165
Indian Evidence Act, 1872 — Section 101, 102Code of Civil Procedure, 1908 — Order 18 Rule 1
High Courts14 Aug 2018Disposed off
Raghbir Singh And Others Vs Amarjeet Singh And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0164
High Courts14 Aug 2018Dismissed
M/s Freezeland Refrigration Corp. and another Vs Rakesh Verma and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0163
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts14 Aug 2018Disposed off
Hari Ram Vs Sodhi Haravtar Singh
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0162
High Courts14 Aug 2018Dismissed
Munish Kakkar and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0161
Code of Criminal Procedure, 1973 — Section 161, 303, 304, 407, 482Indian Penal Code, 1860 — Section 406, 498A
High Courts14 Aug 2018
Pooja Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0160
Constitution of India, 1950 — Article 21
High Courts14 Aug 2018Disposed off
Shivanjli Thakur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0159
Constitution of India, 1950 — Article 21
High Courts14 Aug 2018Allowed
Chanchaldeep And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0158
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 380
High Courts14 Aug 2018Allowed
Mohinder Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0157
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 306
High Courts14 Aug 2018Disposed off
Nancy Malhotra and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0156
Constitution of India, 1950 — Article 21
High Courts14 Aug 2018Allowed
Justice (Retd.) Raj Rahul Garg Vs Union of India and others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0155
High Court Judges (Salary and Conditions of Service) Act, 1954 — Section 2(1)(g) & (h), 14, 16Constitution of India, 1950 — Article 217, 224
High Courts14 Aug 2018Allowed
Navjot Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0154
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 323, 324, 452, 379B
High Courts14 Aug 2018Dismissed
Hari Singh Vs Secretary to Government Punjab & Anr
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0153
High Courts14 Aug 2018Dismissed
Mal Singh Vs State of Punjab & Anr
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0152
High Courts13 Aug 2018Dismissed
National Insurance Co. Ltd. Vs Sunita Devi & Others
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0409
Motor Vehicles Act, 1988 — Section 166
High Courts13 Aug 2018Disposed Off
Sharanjit Kaur Vs Kulwant Singh And Ors
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0408
Motor Vehicles Act, 1988 — Section 166
High Courts13 Aug 2018Dismissed
Urmila Sharma And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0407
Constitution Of India, 1950 — Article 14, 16
High Courts13 Aug 2018Dismissed
Salamodeen Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2018) 08 P&H CK 0406
Narcotic Drugs and Psychotropic Substances Act 1985 — Section 20, 21, 22