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Punjab And Haryana At Chandigarh judgments, 2017

1,172 judgments · page 6 of 59

High Courts06 Nov 2017Dismissed

Brahm Dutt Vs Sarabjit Singh

Punjab And Haryana At Chandigarh · (2017) 11 P&H CK 0070

Specific Relief Act, 1963 — Section 14, 20, 27, 31Indian Contract Act, 1872 — Section 38, 51
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High Courts06 Nov 2017

Raju Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 11 P&H CK 0046

Code of Criminal Procedure, 1973, Section 439, Section 437(3) -Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015, Section 13(1)(2)
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High Courts03 Nov 2017Disposed

Gian Chand Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2017) 11 P&H CK 0018

Code of Criminal Procedure, 1973, Section 482, Section 156(3) - Saving of inherent powers of High Court - Police officers power to Investigate cognizable case
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High Courts24 Oct 2017Dismissed

Raju @ Ajay Vs State of Haryana

Punjab And Haryana At Chandigarh · (2017) 10 P&H CK 0029

Code of Criminal Procedure, 1973, Section 173, Section 161 - Report of police officer on completion of Investigation - Examination of witnesses by policeIndian Penal Code,
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