High Courts09 Oct 2013Disposed Off
Mahender Kumar Vs Anju Jain
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0148
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 40 of 226
High Courts09 Oct 2013
Naresh Kumar Vs Parminder Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0147
High Courts09 Oct 2013Dismissed
Omwati and Another Vs Rambir Singh and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0146
High Courts09 Oct 2013Disposed Off
Rajinder Sharma and Another Vs Om Parkash Sharma
Punjab And Haryana At Chandigarh · (2014) 173 PLR 839
High Courts09 Oct 2013Dismissed
Vineet Kamboj Vs Shalu Kamboj
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0144
High Courts09 Oct 2013Dismissed
M/s. Indian Agro Marketing Co-operative Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0125
High Courts09 Oct 2013Disposed Off
M/s. Mehsana District Cooperative Milk Producers Union Limited Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 841
High Courts09 Oct 2013
Nasib Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 840 : (2014) 2 SCT 84
High Courts09 Oct 2013Dismissed
The Punjab State Cooperative Supply Marketing Federation Ltd. Vs Additional Registrar (Administration), Cooperative Societies and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0119
High Courts09 Oct 2013
Balbir Singh Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0118
High Courts09 Oct 2013
Manoj alias Rahul Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0117
High Courts09 Oct 2013Dismissed
Monu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0116
High Courts09 Oct 2013Disposed Off
Pargat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0115
High Courts09 Oct 2013Dismissed
Rattan Lal Vs Pushpa
Punjab And Haryana At Chandigarh · (2014) 173 PLR 834
High Courts09 Oct 2013Allowed
A.S. Bindra Vs Principal Secretary, Department of Industries and Commerce, Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0107
High Courts09 Oct 2013Disposed Off
Harish Chand Sharma Vs Dakshin Haryana Bijli Vitran Nigam Limited and others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0106
High Courts09 Oct 2013Partly Allowed
Mahender Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0105
High Courts09 Oct 2013Allowed
Mohinder Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0104
High Courts09 Oct 2013Dismissed
Rakesh and Others Vs State of Haryana and Others Sanjeev Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) 1 SCT 695
High Courts09 Oct 2013Allowed
Shakti Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0069