High Courts09 Oct 2013Dismissed
Neelam and Others Vs Dinesh Dalal and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0068
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 41 of 226
High Courts09 Oct 2013Dismissed
Baldev Singh Vs Kaku and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0062
High Courts09 Oct 2013Dismissed
Matadin and Others Vs Financial Commissioner, Principal Secretary to Government of Haryana, Department of Development, Panchayats and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0061
High Courts09 Oct 2013Dismissed
Anil Jindal Vs Thapar University
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0060
High Courts09 Oct 2013Dismissed
R.B.S. Chahal and Another Vs Chander Prakash Malhotra
Punjab And Haryana At Chandigarh · (2014) 173 PLR 836
High Courts09 Oct 2013
New India Assurance Company Limited Vs Kulwant Kaur and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 850
High Courts09 Oct 2013Dismissed
Geeta Kapoor and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0015
High Courts08 Oct 2013
Deepak Kumar Bagga Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0412
High Courts08 Oct 2013Allowed
Parkash Singh and Another Vs Mrs. Sushma Devi
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0361
High Courts08 Oct 2013Dismissed
New India Assurance Company Limited Vs Savita Kumari and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0360
High Courts08 Oct 2013
Naresh Kumar Sharma Vs Smt. Anarkali and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0359
High Courts08 Oct 2013Disposed Off
Kulvir Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0358
High Courts08 Oct 2013Allowed
Jaspal Singh Vs Aman Kumar and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0357
High Courts08 Oct 2013Dismissed
Director General of Civil Aviation, Govt. of India Vs Lakhbir Singh and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0356
Aircraft Rules, 1937 — Rule 42
High Courts08 Oct 2013Dismissed
Nar Singh and Others Vs Balkar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0355
High Courts08 Oct 2013
Surinder Singh Manchanda Vs Chairman cum Managing Director, IFCI and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0354
High Courts08 Oct 2013Dismissed
Supriya Sihag Vs National Institute of Technology Kurukshetra and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0349
High Courts08 Oct 2013Dismissed
Rohtash Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 1 SCT 480
High Courts08 Oct 2013Dismissed
Ramesh Vs Superintending Canal Officer and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0347
High Courts08 Oct 2013Disposed Off
Smt. Promila Arora and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0346