High Courts08 Oct 2013Allowed
Krishan Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0345
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 42 of 226
High Courts08 Oct 2013Disposed Off
State Bank of India Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0344
High Courts08 Oct 2013Dismissed
Shashi Pal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0343
High Courts08 Oct 2013Dismissed
Ranjit Kaur Vs Dharamdev and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0342
High Courts08 Oct 2013Dismissed
Jasdeep Singh Sahney Vs Navneet Kaur
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0341
High Courts08 Oct 2013Disposed Off
Himmat Singh Vs Sharda Bansal
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0340
High Courts08 Oct 2013Allowed
Manjit Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0339
High Courts08 Oct 2013
Amar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0338
High Courts08 Oct 2013
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0337
High Courts08 Oct 2013
Satish Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0336
High Courts08 Oct 2013
Fateh Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0335
High Courts08 Oct 2013
R.L. Dogra and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0334
High Courts08 Oct 2013Dismissed
Housing and Urban Development Corporation Limited (HUDCO) Vs Ld. Debt Recovery Appellate Tribunal and Others M/s. Krishna Continental Ltd. Vs The Debt Recovery Appellate Tribunal and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0311
High Courts08 Oct 2013Dismissed
Ravinder and Others Vs State of Haryana Dalip Singh Vs Ravinder and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0310
High Courts08 Oct 2013Dismissed
Maharana Pratap Nagar Kalyan Samiti (Regd.) and Others Vs Smt. Krishna Devi and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 822
High Courts08 Oct 2013Dismissed
Ramesh Chander Vs Mangat Ram
Punjab And Haryana At Chandigarh · (2014) 173 PLR 833
High Courts08 Oct 2013Allowed
Jahrudeen and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 830
High Courts08 Oct 2013Dismissed
Surjeet Singh Vs Commissioner, Ambala and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 826
High Courts08 Oct 2013
Balwinder Kaur and Others Vs Avtar Singh and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0268
High Courts08 Oct 2013Dismissed
Sunita Kumari Vs Haryana Wakf Board and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0241
Waqf Act, 1995 — Section 83(9)