High Courts10 Oct 2013Dismissed
Gurdev Singh Vs Jagdish Singh and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0192
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2013
4,505 judgments · page 38 of 226
High Courts10 Oct 2013Allowed
Nathu Ram (since deceased, through his LRs) Vs Baga Ram alias Bhag Chand and others
Punjab And Haryana At Chandigarh · (2014) 1 PLR 297
High Courts10 Oct 2013
Tej Singh and Others Vs Chand Ram and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0190
High Courts10 Oct 2013
Jeet Singh and Another Vs Subhash Chander Sharma
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0143
High Courts10 Oct 2013
Tarlok Singh Vs Guru Nanak Dev University and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 743 : (2014) 1 SCT 245
High Courts10 Oct 2013Allowed
Nachhattar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2014) 2 JCC(Narcotics) 121
High Courts10 Oct 2013Allowed
Girdwari and Others Vs Reshmi (Since Deceased, Through Her LRs.) and Another
Punjab And Haryana At Chandigarh · (2014) 173 PLR 752
High Courts10 Oct 2013Dismissed
Ashwani Yadav Vs Municipal Council and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0027
High Courts10 Oct 2013Dismissed
Sh. Mohinder Singh Vs Mrs. Santosh Kumari and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0026
High Courts10 Oct 2013Disposed Off
Sanjay Goel Vs Atul Goyal and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0025
High Courts10 Oct 2013
Dr. Raghuvendra Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2014) 267 CTR 376
High Courts10 Oct 2013Disposed Off
Smt. Sushila Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 747
High Courts09 Oct 2013Allowed
Kamaljit Kaur Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2014) 173 PLR 843
High Courts09 Oct 2013Disposed Off
Priyanka Vs Punjab Technical University Arjun Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2013) 4 SCT 604
High Courts09 Oct 2013
Mukhtiar Singh Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0333
High Courts09 Oct 2013
Mohinder Singh Chauhan and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0332
High Courts09 Oct 2013
Megh Raj Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2014) LabIC 344 : (2014) 2 SCT 394
High Courts09 Oct 2013Dismissed
Harish Chander Balmiki Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0330
High Courts09 Oct 2013Allowed
Ashok Kumar Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Others
Punjab And Haryana At Chandigarh · (2014) 140 FLR 1064 : (2013) 4 LLJ 664 : (2014) LLR 183 : (2014) 1 SCT 543
High Courts09 Oct 2013Dismissed
Hoshiar Singh Vs Govt. Food Inspector, Bhiwani and Another
Punjab And Haryana At Chandigarh · (2013) 10 P&H CK 0328