High Courts14 Mar 2011
Shyam Singh alias Kala Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0287
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 363, 366, 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 137 of 196
High Courts14 Mar 2011Dismissed
Sukhram Singh Alias Shama Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0286
High Courts14 Mar 2011Dismissed
Punjab National Bank and Another Vs Sudarshan Kumar Rana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0285
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18(4)
High Courts14 Mar 2011Dismissed
Niranjan Singh Vs Chhaju Singh and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0283
High Courts14 Mar 2011Allowed
Girdhari Lal and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0251
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts14 Mar 2011
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0210
Criminal Procedure Code, 1973 (CrPC) — Section 313Probation of Offenders Act, 1958 — Section 4(1)Punjab Excise Act, 1914 — Section 61(1)
High Courts14 Mar 2011Allowed
Sukhwinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 306
High Courts14 Mar 2011Dismissed
Satnam Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 722 : (2011) 7 RCR(Criminal) 2579
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 35
High Courts14 Mar 2011Dismissed
Rajinder Singh Siwatch Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2013) 2 SCT 589
Constitution of India, 1950 — Article 226, 227
High Courts11 Mar 2011
Gurdev Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 2 RCR(Criminal) 950
Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 164, 174, 313Evidence Act, 1872 — Section 106, 25, 26, 27, 63(H)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 364
High Courts11 Mar 2011Allowed
Virender and Others Vs Haryana Wakf Board Ambala Cantt and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0803
High Courts11 Mar 2011Dismissed
Mohammad Tayib Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0802
Official Secrets Act, 1989 — Section 3, 3(1)
High Courts11 Mar 2011Dismissed
Angrez Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0766
Criminal Procedure Code, 1973 (CrPC) — Section 482, 98Penal Code, 1860 (IPC) — Section 34, 363, 366, 376, 406
High Courts11 Mar 2011Dismissed
Kundan Lal and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0662
Punjab Agricultural Produce Markets Act, 1961 — Section 40(1), 40(3)
High Courts11 Mar 2011Dismissed
Jaswant Singh Vs Darshan Singh and Another
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0624
High Courts11 Mar 2011
Sukhjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0623
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 200, 36, 482
High Courts11 Mar 2011Dismissed
Darshan Singh and Another Vs Savinder Kaur
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0622
High Courts11 Mar 2011Dismissed
Jatinder Singh Vs Sikh Gurdwara Judicial Commission Amritsar and Others
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0616
Constitution of India, 1950 — Article 227Sikh Gurdwaras Act, 1925 — Section 142
High Courts11 Mar 2011Dismissed
Baljit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0615
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts11 Mar 2011Dismissed
Darshan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 03 P&H CK 0598
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50